High Courts01 Aug 2019Dismissed
Jodhpur Vidyut Vitran Nigam Limited Vs Gurdev Singh
Rajasthan High Court · (2019) 08 RAJ CK 0004
Employee’s Compensation Act, 1923 — Section 4A, 30, 30(a), 30(b), 30(c), 30(d), 30(e)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 387 of 2,241
High Courts01 Aug 2019Disposed Off
Kartik Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0003
High Courts01 Aug 2019Dismissed
Jamnalal Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 27
High Courts01 Aug 2019Allowed
Om Prakash @ Omla Vs State of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 201, 302, 376, 392, 397Evidence Act, 1872 — Section 27, 65B
High Courts31 Jul 2019Allowed
Bhola Jadav Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0106
Indian Penal Code, 1860 — Section 34, 201, 302, 303, 376, 511Code Of Criminal Procedure, 1973 — Section 306(2), 309(2), 313, 437AConstitution Of India, 1950 — Article 14, 21
High Courts31 Jul 2019Dismissed
Paras Jain Vs Authorized Officer, Indian Overseas Bank And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0105
General Clauses Act, 1897 — Section 21Security Interest Enforcement Rules, 2002 — Rule 8(2)
High Courts31 Jul 2019Dismissed
Ummaid Singh Ramchandra And Ors Vs Karshi Upaj Mandi (Fal Sabji) And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0104
Constitution Of India, 1950 — Article 226
High Courts31 Jul 2019Dismissed
Chhatraveer Singh Vs Colonel Bhawani Singh And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0103
Code Of Criminal Procedure, 1973 — Section 161Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474Constitution Of India, 1950 — Article 226
High Courts31 Jul 2019Allowed
State Of Rajasthan & Ors Vs Revant Ram Meghwal & Ors
Rajasthan High Court · (2019) 07 RAJ CK 0102
Constitution Of India, 1950 — Article 14
High Courts31 Jul 2019Dismissed
Arvind Purohit Vs Pankaj Purohit And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0101
Code Of Civil Procedure, 1908 — Section 2(11), Order 22 Rule 4, Order 22 Rule 5Constitution Of India, 1950 — Article 227
High Courts31 Jul 2019Dismissed
State Of Rajasthan Vs Bhamra Ram
Rajasthan High Court · (2019) 07 RAJ CK 0100
Code Of Criminal Procedure, 1973 — Section 378(i), 378(iii), 482Indian Penal Code, 1860 — Section 307Limitation Act, 1963 — Section 5
High Courts31 Jul 2019Dismissed
Moolchand Jain And Ors Vs Rajendra Kumar Jain And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0099
Code Of Civil Procedure, 1908 — Section 20, 21(1), 115, Order 7 Rule 11
High Courts30 Jul 2019Allowed
Deep Training Institute Private Limited Vs Union Of India And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0107
High Courts30 Jul 2019Disposed Off
Hemank Vaishnav And Ors Vs Rajasthan High Court And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0097
High Courts30 Jul 2019Dismissed
Vagtavar Singh Choudhary And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0096
High Courts30 Jul 2019Allowed
Akshaya Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts30 Jul 2019Allowed
Parvindra Singh @ Pawna Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0094
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 336, 458Arms Act, 1959 — Section 27Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(VA)
High Courts30 Jul 2019Allowed
Praveen Gehlot Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0093
Indian Penal Code, 1860 — Section 354, 354D, 384Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8, 11(iii), 12Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts30 Jul 2019Disposed Off
Dhanna Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0092
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 336, 341, 354, 427, 447Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(1)(R)(S)(W), 3(2)(VA), 3(2)(VA)
High Courts30 Jul 2019Allowed
Ashok Kumar Vs State Of Rajathan
Rajasthan High Court · (2019) 07 RAJ CK 0091
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 37Indian Penal Code, 1860 — Section 34, 272, 273