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Rajasthan High Court judgments

44,813 judgments · page 389 of 2,241

High Courts23 Jul 2019Allowed

Dashrath Vs State Of Rajasthan

Rajasthan High Court · (2019) 07 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 42, 50
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High Courts22 Jul 2019Allowed

Sitaram And Ors Vs Bhonrilal And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0108

Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68Rajasthan Tenancy Act, 1955 — Section 33(1), 85, 88, 91
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High Courts22 Jul 2019Allowed

Narinder Mohan Sharma And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 07 RAJ CK 0070

Prevention Of Corruption Act, 1988 — Section 7, 11, 13, 13(1)(a), 13(1)(b), 13(1)(e), 13(1)(d)(i), 13(1)(d)(i)(ii), 13(1)(d)(ii), 13(1)(d)(e), 13(2), 20Indian Penal Code, 1860 — Section 120B
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High Courts20 Jul 2019Allowed

Jule Khan Bai And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0069

Right Of Children To Free And Compulsory Education Act, 2009 — Section 2(d)(e), 2(f), 3, 6, 7, 8(b), 8(c)Right Of Children To Free And Compulsory Education Rules, 2010 — Rule 6Constitution (Eighty-Sixth Amendment) Act, 2002 — Article 21A, 45
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High Courts19 Jul 2019Allowed

Ardin Khan Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0065

Indian Penal Code, 1860 — Section 327, 323, 379, 394, 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 4, 25Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
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High Courts19 Jul 2019Disposed Off

Ayub And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 458Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(d), 3(1)(I), 3(2)(v), 3(2)(va), 5
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High Courts19 Jul 2019Allowed

Rafiq @ Raju Vs State Of Rajasthan

Rajasthan High Court · (2019) 07 RAJ CK 0063

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts19 Jul 2019Allowed

Rajesh Kumar Vs Mahendra Singh And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0062

Motor Vehicles Act, 1988 — Section 2(14), 2(21), 2(35), 2(41), 2(47), 2(48), 10, 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h)Central Motor Vehicle Rules, 1989 — Rule 8
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High Courts18 Jul 2019Partly Allowed

Arti Meena And Ors Vs Rajasthan High Court And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0066

Specific Relief (Amendment) Act, 2018 — Section 14, 14(3)(b)(ii)Indian Penal Code, 1860 — Section 100, 167, 302, 325, 326, 335, 376(2)(g), 420, 464Code Of Criminal Procedure, 1973 — Section 133, 176, 273(1), 293, 294, 317, 353, 362, 363, 363(2), 364, 368, 366, 395, 396, 440, 441, 443, 446, 460, 461, 461(g), 465
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High Courts18 Jul 2019Allowed

Jagdish @ Babbalu Vs State

Rajasthan High Court · (2019) 07 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37
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High Courts18 Jul 2019Dismissed

Lichhmi Devi And Ors Vs Tilak Raj And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0059

Rajasthan Court fees & Suits Valuation Act, 1961 — Section 11Code Of Civil Procedure, 1908 — Order 7 Rule 11Constitution Of India, 1950 — Article 227
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