High Courts11 Jul 2019Allowed
Vishnu Kumahar Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0036
Code Of Criminal Procedure, 1973 — Section 389
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 391 of 2,241
High Courts11 Jul 2019Dismissed
Shri Prakash Shrimali Vs Assistant Commissioner Of Income Tax
Rajasthan High Court · (2019) 07 RAJ CK 0035
Income Tax Act, 1961 — Section 44B, 44AB, 142(1), 143(2), 145(3)
High Courts11 Jul 2019Disposed Off
Hemlata Pathak And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0034
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Jul 2019Allowed
Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 397, 401, 457
High Courts11 Jul 2019Dismissed
Pyarelal And Ors Vs Sunil Kumar
Rajasthan High Court · (2019) 07 RAJ CK 0032
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1r
High Courts10 Jul 2019Disposed Off
Monika Vs Union Of India And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0031
Medical Council Act, 1956 — Section 33
High Courts10 Jul 2019Disposed Off
Arvind Kumar Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0030
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts10 Jul 2019Allowed
Ekta Vs Dheeraj Kumar
Rajasthan High Court · (2019) 07 RAJ CK 0029
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 125
High Courts10 Jul 2019Partly Allowed
Ram Bharose Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0028
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 134, 187
High Courts10 Jul 2019Allowed
Harendra Chotiya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0027
Indian Penal Code, 1860 — Section 342, 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts09 Jul 2019Disposed Off
Kokiya Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0026
High Courts09 Jul 2019Dismissed
Agarchand Bhansali And Ors Vs Assistant Provident Fund Commissioner And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0025
Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 6A
High Courts09 Jul 2019Allowed/Disposed Off
State Of Rajasthan And Ors Vs Maldev Dewasi
Rajasthan High Court · (2019) 07 RAJ CK 0024
Constitution Of India, 1950 — Article 14, 226
High Courts09 Jul 2019Allowed
Ajit Vs State Of Rajasthan Ansd Ors
Rajasthan High Court · (2019) 07 RAJ CK 0023
Indian Penal Code, 1860 — Section 34, 201, 302, 392Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts09 Jul 2019Allowed
Jagjeet Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0022
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts08 Jul 2019Allowed
Abdul Hameed And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0004
High Courts08 Jul 2019Partly Allowed
Mangi Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 120B, 420, 508, 471
High Courts08 Jul 2019Dismissed
Legal Representatives Of Late Shri Madan Lal And Ors Vs Legal Representative Of Late Shri Dungar Ram And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0002
Employees’ Compensation Act, 1923 — Section 30Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9
High Courts08 Jul 2019Allowed
Swaroop Singh Vs Rajendra Prasad Yadav And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0001
Motor Vehicles Act, 1988 — Section 166, 168, 173
High Courts05 Jul 2019Partly Allowed
Smt. Jyanki Devi Teacher Training College Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0006
National Council for Teacher Education (Recognition Norms And Procedure) Regulations, 2014 — Regulation 7, 8