High Courts05 Jul 2019Dismissed
Jitendra Singh Vs Union Of India And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0005
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 392 of 2,241
High Courts04 Jul 2019Dismissed
Vanya Agrawal Vs Rajasthan University Of Health Sciences And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0008
Constitution Of India, 1950 — Article 226(3)
High Courts04 Jul 2019Disposed Off
Smt. Sayra Bano And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0007
Indian Penal Code, 1860 — Section 302, 304B, 307, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts03 Jul 2019Disposed Off
University Of Rajasthan Vs Shree Balaji Shiksha Samiti And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0012
University Act, 2003 — Section 37
High Courts03 Jul 2019Dismissed
Swarn Singh Mann And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0011
Limitation Act, 1963 — Section 5
High Courts03 Jul 2019Dismissed
Bau Junawa And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0010
Constitution Of India, 1950 — Article 14
High Courts03 Jul 2019Dismissed
Shekher Yadav Vs Union Of India And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0009
High Courts02 Jul 2019Dismissed
Ayush Tiwari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0016
Medical Council Of India Regulations, 2000 — Regulation 7(7)
High Courts02 Jul 2019Dismissed
Lokesh Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0015
Nishakatjaj (Protection Of Right And Whole Participation) Rules, 2011 — Rule 40(iii)
High Courts02 Jul 2019Disposed Off
Ghanesh Agrawal Vs Chairman Neet Ug Medical And Dental Admission
Rajasthan High Court · (2019) 07 RAJ CK 0014
High Courts02 Jul 2019Allowed
Danmal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 07 RAJ CK 0013
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts01 Jul 2019Dismissed
Jagdish Prasad Sharma And Ors Vs General Manager, Rajasthan Patrika Pvt. Ltd
Rajasthan High Court · (2019) 07 RAJ CK 0021
High Courts01 Jul 2019Disposed Off
Mr. Varun Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0020
Hindu Marriage Act, 1955 — Section 13(1)(ia)Constitution Of India, 1950 — Article 226
High Courts01 Jul 2019Dismissed
Kirti Kapoor And Ors Vs Union Of India
Rajasthan High Court · (2019) 07 RAJ CK 0019
Recovery Of Debts due To Banks And Financial Institutions Act, 1993 — Section 1(4)Bombay City Civil Court Act, 1948 — Section 3, 4Rajasthan (Protection Of Tenants) Ordinance, 1949 — Section 3, 3(1), 4
High Courts01 Jul 2019Disposed Off
Dayaram Prajapati And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0018
Rajasthan Civil Services (Revised Pay) Rules, 2008 — Rule 3, 14Constitution Of India, 1950 — Article 14
High Courts01 Jul 2019Dismissed
Dr. Ashok Kumar Gupta Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 07 RAJ CK 0017
High Courts21 Jun 2019Disposed Off
Gena Ram Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2019) 06 RAJ CK 0013
Rajasthan Education Subordinate Service Rules, 1971 — Rule 6D
High Courts18 Jun 2019Disposed Off
University Of Rajasthan Vs Rajasthan Pradesh Niji College Sangh And Ors
Rajasthan High Court · (2019) 06 RAJ CK 0012
Uttar Pradesh State University Act, 1973 — Section 37
High Courts18 Jun 2019Allowed
Naresh @ Tinku Saini And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 06 RAJ CK 0011
Indian Penal Code, 1860 — Section 120B 342, 395, 411, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Jun 2019Allowed
Mahendra Suthar And Ors Vs State
Rajasthan High Court · (2019) 06 RAJ CK 0010
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(C)(D)(S)(Y), 14A(2), 143, 149, 323, 341Code Of Criminal Procedure, 1973 — Section 439