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Rajasthan High Court judgments

44,813 judgments · page 394 of 2,241

High Courts30 May 2019Disposed Off

Sunil Kumar Agarwal Vs Smt. Paras Agarwal

Rajasthan High Court · (2019) 05 RAJ CK 0266

Hindu Marriage Act, 1955 — Section 13B, 24Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 34, 341, 354, 452, 523
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High Courts30 May 2019Disposed Off

Sunil Raj Vs State

Rajasthan High Court · (2019) 05 RAJ CK 0257

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
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High Courts30 May 2019Disposed Off

Kanhaiya Lal @ Kana Vs State

Rajasthan High Court · (2019) 05 RAJ CK 0256

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 4, 25
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High Courts30 May 2019Dismissed

Management Committee And Ors Vs Asman Rathore And Ors

Rajasthan High Court · (2019) 05 RAJ CK 0255

Rajasthan Non Government Educational Institutions Act, 1989 — Section 18, 18(ii)Rajasthan Non Government Educational Institutions (Recognition, Grant-in-Aid And Service Conditions etc.) Rules, 1993 — Rule 39
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High Courts30 May 2019Disposed Off

Mangi Lal Vs Union Of India And Ors

Rajasthan High Court · (2019) 05 RAJ CK 0248

National Highways Act, 1956 — Section 3GRight To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 105(3)
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High Courts30 May 2019Dismissed

Praveen Parihar Vs Satish Kumar Pahwa

Rajasthan High Court · (2019) 05 RAJ CK 0243

Rajasthan Rent Control Act, 2001 — Section 6, 9, 9(A), 9(A)(I), 9(A)(J), 9(e), 17, 21Code Of Civil Procedure, 1908 — Section 100Constitution Of India, 1950 — Article 226, 227
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