High Courts30 May 2019
Firoz Khan Vs State And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0238
Indian Penal Code, 1860 — Section 302Rajasthan Prisoners (Release On Parole) Rules, 1958 — Rule 9Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 395 of 2,241
High Courts30 May 2019Disposed Off
Amit Mahajan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0237
Protection Of Women from Domestic Violence Act, 2005 — Section 23Passports Act, 1967 — Section 6(2)(f), 22
High Courts30 May 2019Disposed Off
Ravindra Verma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0236
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 341, 406, 420, 467, 468
High Courts30 May 2019Allowed
Rana Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0235
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2019Allowed
Ramprasad Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0234
Indian Penal Code, 1860 — Section 376(N), 384Code Of Criminal Procedure, 1973 — Section 439
High Courts30 May 2019Allowed
Ganpat Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0233
Indian Penal Code, 1860 — Section 376, 384, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts29 May 2019Allowed
Ramveer Singh Gurjar Vs University Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0232
University Of Rajasthan Regulation, — Regulation 44D, 444F
High Courts29 May 2019Dismissed
Khuda Baksh Vs Union Of India Ad Ors
Rajasthan High Court · (2019) 05 RAJ CK 0231
High Courts29 May 2019Disposed Off
Debilal Upadhyay Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0230
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 May 2019Disposed Off
HC Deepak Kumar Gupta Vs Union Of India And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0229
Constitution Of India, 1950 — Article 226
High Courts29 May 2019Partly Allowed
Sonam Choudhary And Ors Vs State Of Rajasthan Ad Ors
Rajasthan High Court · (2019) 05 RAJ CK 0228
Constitution Of India, 1950 — Article 226
High Courts29 May 2019Disposed Off
Kamlesh Kumar Menariya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0227
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts29 May 2019Dismissed
Devendra Singh Shaktawat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0226
High Courts28 May 2019Disposed Off
Mamta Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0225
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 376, 384
High Courts28 May 2019
Dr. Prashant Mehta And Ors Vs National Law University And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0224
Schedule appended To National Law University Act, 1999 — Section 12, 15(4), 15(6), 17, 18, 22University Grants Commission Act, 1956 — Section 25, 26, 26(1)(e), 26(1)(g)Rajasthan Universities Teachers & Officers (Selection for Appointments) Act, 1974 — Section 2(iv), 2(vi), 2(ix), 2(x), 3, 5, 6
High Courts28 May 2019Disposed Off
Vikram Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0223
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts28 May 2019Disposed Off
Sandeep Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0222
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts28 May 2019Allowed
Ramniwas Saharan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0221
High Courts28 May 2019Disposed Off
Adarsh Indian Public School Shiksha Samiti Vs National Council For Teacher Education And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0220
National Council for Teacher Education Act, 1993 — Section 14(1)
High Courts28 May 2019Disposed Off
J.m. Public School Samiti Vs National Council For Teacher Education And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0219
National Council for Teacher Education Act, 1993 — Section 14(1)