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Rajasthan High Court judgments

44,813 judgments · page 397 of 2,241

High Courts23 May 2019Allowed

Prem Chand @ Prem Lal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 05 RAJ CK 0197

Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4, 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
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High Courts23 May 2019Disposed Off

Rita Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 05 RAJ CK 0196

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 109, 354, 450, 366, 376, 376D, 450, 504, 511Arms Act, 1959 — Section 3, 25
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High Courts23 May 2019Allowed

Dilip Chouhan Vs State Of Rajasthan

Rajasthan High Court · (2019) 05 RAJ CK 0195

Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37
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High Courts22 May 2019Dismissed

Central Bureau Of Investigation Vs Sohan Lal Bishnoi And Ors

Rajasthan High Court · (2019) 05 RAJ CK 0185

Code Of Criminal Procedure, 1973 — Section 60, 62, 68, 69, 105, 227, 228, 274, 275, 276, 284, 285, 294, 311, 482Indian Penal Code, 1860 — Section 109, 114, 120B, 201, 202, 302, 304, 304B, 338, 364, 365, 498AScheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts22 May 2019allowed

Shiv Bhagwan Vs State Of Rajasthan

Rajasthan High Court · (2019) 05 RAJ CK 0184

Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
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