High Courts21 May 2019Allowed
Rajendra Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0178
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 398 of 2,241
High Courts21 May 2019Disposed Off
Suman Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0177
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts21 May 2019Disposed Off
Ashok Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0176
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts21 May 2019Dismissed
Dr. Madhubala Vs Shishirkant & Ors
Rajasthan High Court · (2019) 05 RAJ CK 0175
Constitution Of India, 1950 — Article 226, 227
High Courts21 May 2019Allowed
Ramesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0174
Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts21 May 2019Allowed
Hanuman Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0173
Indian Penal Code, 1860 — Section 354B, 376D, 454Code Of Criminal Procedure, 1973 — Section 439Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 6, 16, 17
High Courts21 May 2019Allowed
Rajuram Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0172
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts21 May 2019Allowed
Dileep @ Dileep Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0171
Indian Penal Code, 1860 — Section 376(2)(I)(N)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(L)(M), 6Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(b)(i), 3(2)(V)
High Courts20 May 2019Allowed
Ramavtar Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0169
Code Of Criminal Procedure, 1973 — Section 389
High Courts20 May 2019Disposed Off
Lalit Upadhyay And Ors Vs Civil Judge, Nathdwara, District Rajsamand And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0168
Code Of Civil Procedure, 1908 — Section 10, 151Arbitration And Conciliation Act, 1996 — Section 34, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 227
High Courts20 May 2019Dismissed
M/s. Mohatha Construction Company And Ors Vs Union Of India And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0167
Arbitration And Conciliation Act, 1996 — Section 2e, 11, 11(12)(b), 20(c)Contract Act, 1872 — Section 23, 28Constitution Of India, 1950 — Article 226, 227
High Courts20 May 2019Disposed Off
Dharuram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0166
Panchayati Raj Act, 1994 — Section 97
High Courts20 May 2019Disposed Off
Ram Prasad Sadhu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0165
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 May 2019Dismissed
Bhagirath Vs Narsingh Lal And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0164
Code Of Civil Procedure, 1908 — Section 100
High Courts20 May 2019Allowed
Nageshwar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0163
Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts20 May 2019
Hanumana Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0162
Code Of Criminal Procedure, 1973 — Section 482
High Courts20 May 2019Allowed
Bablu Singh @ Madhusudan Singh Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0161
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 364
High Courts20 May 2019Dismissed
Divisional Manager Vs Nirmala Devi And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0160
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts17 May 2019Disposed Off
Kishana Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0159
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 May 2019Allowed
Chetan Kumar Sahau Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0158