High Courts28 May 2019Dismissed
Munnalal And Ors Vs Heeralal And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0218
Transfer Of Property Act, 1882 — Section 106, 114
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 396 of 2,241
High Courts28 May 2019Allowed
Mohan Lal And Ors Vs State Of Rajasthan Vs
Rajasthan High Court · (2019) 05 RAJ CK 0217
Indian Penal Code, 1860 — Section 406, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438
High Courts28 May 2019Allowed
Gajendra Singh @ Gopal Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0216
Indian Penal Code, 1860 — Section 363, 366, 376, 384Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Information Technology Act, 2000 — Section 67A
High Courts28 May 2019Allowed
Sona Bano Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0215
Indian Penal Code, 1860 — Section 34, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts28 May 2019Dismissed
Irshad @ Imuu Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0214
Indian Penal Code, 1860 — Section 323, 341, 354, 354A, 354DProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8
High Courts27 May 2019Allowed
Sikandar Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0213
Code Of Criminal Procedure, 1973 — Section 482
High Courts27 May 2019Allowed
Maanu Ram @ Manu Ram Vs State of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0212
Indian Penal Code, 1860 — Section 363, 366, 366(A), 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts27 May 2019Allowed
Daau Ram Vs State of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0211
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 302, 450Evidence Act, 1872 — Section 27, 59, 60, 159, 160
High Courts24 May 2019Allowed
Satnam Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0210
Code Of Criminal Procedure, 1973 — Section 389
High Courts24 May 2019Dismissed
Choudhary Freight Carriers Vs Oriental Insurance Company Limited And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0209
Public Utility Service Of Legal Services Authorities Act, 1987 — Section 22BConsumer Protection Act, 1986 — Section 25, 27Motor Vehicles Act, 1988 — Section 39, 43, 56, 56(1), 59(1), 60(1), 66, 192
High Courts24 May 2019Disposed Off
Krishan Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0208
Panchayati Raj Act, 1994 — Section 38(1), 38(iv)
High Courts24 May 2019Dismissed
Meera Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0207
Land Acquisition Act, 2013 — Section 42Rajasthan Tenancy (Government) Rules, 1955 — Rule 6Constitution Of India, 1950 — Article 226, 341, 342
High Courts24 May 2019Dismissed
Harikishan Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0206
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts24 May 2019Partly Allowed
Madan Lal And Ors Vs Rajasthan High Court And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0205
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(23), 2(24), 2(48), 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 173
High Courts23 May 2019Allowed
Hanumanaram @ Hadmanram Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0204
Code Of Criminal Procedure, 1973 — Section 389
High Courts23 May 2019Disposed Off
Jafar Mohammad @ Jafar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0203
Code Of Criminal Procedure, 1973 — Section 389
High Courts23 May 2019Disposed Off
Smt Baduri Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0202
Code Of Criminal Procedure, 1973 — Section 389
High Courts23 May 2019Disposed Off
Mahendra Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0201
High Courts23 May 2019Disposed Off
Virendra Pratap Katariya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0200
High Courts23 May 2019Allowed
Vikram Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0199
Indian Penal Code, 1860 — Section 201, 302, 392Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12