High Courts17 May 2019Disposed Off
Sona Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0157
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 399 of 2,241
High Courts17 May 2019Allowed
Surendra Singh @ Binnu Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0155
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts17 May 2019Allowed
Suresh @ Tufan Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0154
Indian Penal Code, 1860 — Section 120B, 201, 323, 302, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts17 May 2019Allowed
Madan Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0153
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)(VI), 14A(2)Indian Penal Code, 1860 — Section 201, 302, 379
High Courts17 May 2019Allowed
Shyam Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0152
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2), 437AIndian Penal Code, 1860 — Section 302, 304B, 307, 323, 325, 498A
High Courts17 May 2019Partly Allowed
Krishan Lal @ Kalu Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0151
Indian Penal Code, 1860 — Section 300, 302, 304, 449Code Of Criminal Procedure, 1973 — Section 313
High Courts16 May 2019Dismissed
Pushkarlal Jain And Ors Vs Urban Improvement Trust And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0170
Haryana Civil Services (Punishment And Appeal) Rules, 1987 — Rule 4(3), 9, 90(2)Code Of Civil Procedure, 1908 — Order 21 Rule 90Constitution Of India, 1950 — Article 12, 14, 226
High Courts16 May 2019Disposed Off
Rajendra Singh And Anr Vs State And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0150
High Courts16 May 2019Disposed Off
Dr. Aruna Kothari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0149
High Courts16 May 2019Disposed Off
Hira Industries a proprietorship firm situated at E-128 And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0148
Rajasthan Agricultural Produce Markets Act, 1961 — Section 14, 17, 37Rajasthan Agricultural Produce Market Rules, 1963 — Rule 58, 58(4)Constitution Of India, 1950 — Article 226
High Courts16 May 2019Dismissed
Bagaram & Ors. Vs Balkishan alias Balramkishan & Anr
Rajasthan High Court · (2019) 05 RAJ CK 0147
Code Of Civil Procedure, 1908 — Section 10, 151, Order 7 Rule 10, Order 7 Rule 11Rajasthan Tenancy Act, 1955 — Section 88, 183, 207Specific Relief Act, 1963 — Section 31
High Courts16 May 2019Dismissed
Smt. Vimala Devi Tawari And Ors Vs Ashok Kumar Sadh And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0146
Legal Services Authorities Act, 1987 — Section 19, 22B, 22B(1), 22C(4), 22C(5), 22C(6), 22C(7), 22C(8), 22DConstitution Of India, 1950 — Article 226, 227
High Courts16 May 2019Allowed
Pankaj Chawriya @ Tej Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0145
Indian Penal Code, 1860 — Section 149, 302, 307, 323, 452Arms Act, 1959 — Section 4, 25Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts16 May 2019Allowed
Raju @ Radheshyam Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0144
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts16 May 2019Allowed
Laal Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0143
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
High Courts16 May 2019Allowed
Girdhari Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0142
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 447
High Courts16 May 2019Allowed
Kishan Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0141
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 326, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts16 May 2019Allowed
Babulal @ Rohit Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37Constitution Of India, 1950 — Article 21
High Courts16 May 2019Allowed
Chandra Prakash Soni Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0139
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(GHA), 3(1)(W), 3(2)(V), 3(2)(VA), 14A(2)Indian Penal Code, 1860 — Section 323, 376, 384, 420