High Courts14 May 2019Disposed Off
Jasvinder Singh Vs State Of Rajasthan & Ors
Rajasthan High Court · (2019) 05 RAJ CK 0117
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 401 of 2,241
High Courts14 May 2019Dismissed
Saurabh Parihar Vs Rajeshwar Singh Parihar And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0116
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27
High Courts14 May 2019Allowed
Shishu Niketan Prathmik Pathshala Samiti And Ors Vs Indian Nursing Council And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0115
Indian Nursing Council Act, 1947 — Section 13, 14, 15
High Courts14 May 2019Allowed
Manju Suthar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0114
High Courts14 May 2019Allowed
Salma Arora Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0113
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 7(1)
High Courts14 May 2019Allowed
Ravibala Singh Vs Rajasthan High Court And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0112
Constitution Of India, 1950 — Article 226
High Courts14 May 2019Allowed
Smt. Anjali Vs Shri Ravi Kumar Vinayak
Rajasthan High Court · (2019) 05 RAJ CK 0111
Code Of Civil Procedure, 1908 — Section 24, 24(1), 25Guardian And Wards Act, 1890 — Section 12Hindu Marriage Act, 1955 — Section 13
High Courts14 May 2019Allowed
Prakash Chandra Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 397, 401, 451, 457
High Courts14 May 2019Allowed
Ashirwad Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0109
Indian Penal Code, 1860 — Section 34, 201, 302, 396Code Of Criminal Procedure, 1973 — Section 439
High Courts14 May 2019Allowed
Mukesh Rao And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0108
Indian Penal Code, 1860 — Section 323, 354, 498A, 504Code Of Criminal Procedure, 1973 — Section 438
High Courts14 May 2019Allowed
Vinod Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 212, 302Juvenile Justice (Care And Protection) Act, 2000 — Section 2(i), 7A
High Courts13 May 2019Allowed
Labu And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0106
Code Of Criminal Procedure, 1973 — Section 389
High Courts13 May 2019Dismissed
Lalita Kunwar Chouhan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0105
High Courts13 May 2019Disposed Off
Garima Ameta Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0104
High Courts13 May 2019Disposed Off
Piyush Dadheech And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0103
High Courts13 May 2019Disposed Off
Renu Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0102
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts13 May 2019Disposed Off
Jagdish Beniwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 341, 392, 427
High Courts13 May 2019Allowed
Madan Khot @ Madan Lal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0098
Indian Penal Code, 1860 — Section 120B, 201, 302, 323, 427Indian Penal Code, 1860 — Section 439
High Courts13 May 2019Allowed
Mustaque Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0096
Indian Penal Code, 1860 — Section 363, 366, 376(2)(G), 376(2)(N)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts13 May 2019Allowed
Vinod Kumar Saini Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439