High Courts13 May 2019Allowed
Sanjay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0094
Indian Penal Code, 1860 — Section 306, 323, 498ACode Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 402 of 2,241
High Courts13 May 2019Allowed
Surendra Singh Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0093
Indian Penal Code, 1860 — Section 312, 376, 384Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts13 May 2019Allowed
Gaurav Kumar Aanchaliya Vs Union Of India
Rajasthan High Court · (2019) 05 RAJ CK 0092
Central Goods & Service Tax Act, 2017 — Section 16(1)(2), 31(1), 132(1)(B), 132(1)(c)Code Of Criminal Procedure, 1973 — Section 439
High Courts13 May 2019Allowed
Smt Heena Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0091
Indian Penal Code, 1860 — Section 354A, 363, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 11, 12, 16, 17Code Of Criminal Procedure, 1973 — Section 438
High Courts13 May 2019
Rakesh Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0090
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 302
High Courts10 May 2019Allowed
Siddarth Motwani Vs Aastha Wadhwa
Rajasthan High Court · (2019) 05 RAJ CK 0270
Hindu Marriage Act, 1955 — Section 13B, 13B(2)Indian Penal Code, 1860 — Section 406, 420, 498A
High Courts10 May 2019Disposed Off
Praveen And Ors Vs State
Rajasthan High Court · (2019) 05 RAJ CK 0089
Code Of Criminal Procedure, 1973 — Section 389
High Courts10 May 2019Dismissed
Raghunathdas Vaishnav And Ors Vs Municipal Board And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0088
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Rajasthan Municipalities Act, 1959 — Section 107, 203Constitution Of India, 1950 — Article 226, 227
High Courts10 May 2019Allowed
Shubh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0087
High Courts10 May 2019Disposed Off
Pawan Kumar Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0086
High Courts10 May 2019Disposed Off
Sanjay Kumar Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0085
High Courts10 May 2019Disposed Off
Sanjay Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0084
High Courts10 May 2019Disposed Off
Mamta Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0083
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts10 May 2019Disposed Off
Prakash Harshwal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0082
High Courts10 May 2019Dismissed
Smt. Sangeeta Vs Smt. Kirti Devi Banjara And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0081
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Rajasthan Panchayati Raj Act, 1994 — Section 43Specific Relief Act, 1963 — Section 20, 34
High Courts10 May 2019Dismissed
Mohammed Mobin Mansuri Vs Ajmer Vidhyut Vitran Nigam Limited And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0080
Rajasthan Panchayati Raj Act, 1994 — Section 89(8A)Rajasthan State Electricity Board Travelling Allowance Rules, 1971 — Rule 27A, 27(A)(1)(a), 49, 291Constitution Of India, 1950 — Article 226
High Courts10 May 2019Dismissed
Mahendra Singh Chouhan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0079
Constitution Of India, 1950 — Article 32, 226, 227
High Courts10 May 2019Dismissed
Arun Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0078
Constitution Of India, 1950 — Article 14, 16
High Courts10 May 2019Allowed
Sheela Payak Vs Mohit Binawara
Rajasthan High Court · (2019) 05 RAJ CK 0077
Code Of Civil Procedure, 1908 — Section 24, 25Hindu Marriage Act, 1955 — Section 5(1), 13Code Of Criminal Procedure, 1973 — Section 125