High Courts10 May 2019Allowed
Sohan Lal Vs Gursewak Singh
Rajasthan High Court · (2019) 05 RAJ CK 0075
Negotiable Instruments Act, 1881 — Section 138, 147
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 403 of 2,241
High Courts09 May 2019Dismissed
Sandeep Kumar Agrawal Vs Union Of India And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0074
Finance Act, 2017 — Section 9A, 184
High Courts09 May 2019Disposed Off
Om Prakash Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0073
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 May 2019Disposed Off
Aisha Bano Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0072
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts09 May 2019Dismissed
Chopasni Shiksha Samiti And Ors Vs Gajendra Singh And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0071
Rajasthan Non-Government Education Institutions Act, 1989 — Section 16(1)Constitution Of India, 1950 — Article 311
High Courts09 May 2019Disposed Off
Pushpa Bagora And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0070
High Courts09 May 2019Allowed
Ramesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0069
Indian Penal Code, 1860 — Section 147, 323, 427, 447
High Courts09 May 2019Allowed
Rahul Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0068
Indian Penal Code, 1860 — Section 380, 454Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts09 May 2019Disposed Off
Pukhraj Gehlot Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0067
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts09 May 2019Allowed
Suresh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0066
Indian Penal Code, 1860 — Section 34, 392Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts09 May 2019Allowed
Rohit And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0065
Indian Penal Code, 1860 — Section 327, 341, 395Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts09 May 2019Allowed
Bharat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0064
Indian Penal Code, 1860 — Section 34, 201, 302, 397Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts09 May 2019Allowed
Lalu Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0063
Indian Penal Code, 1860 — Section 34, 302, 380, 457, 460Code Of Criminal Procedure, 1973 — Section 313, 374(2), 386, 391, 437AEvidence Act, 1872 — Section 27
High Courts09 May 2019Dismissed
Nayyum Khan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0062
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 391Indian Penal Code, 1860 — Section 34, 302Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts08 May 2019Allowed
Ishan Khandelwal Vs Nikita Khandelwal
Rajasthan High Court · (2019) 05 RAJ CK 0271
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts08 May 2019Allowed
Ajay Rinwa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0061
Rajasthan Prevention Of Anti-Social Activities Act, 2006 — Section 2(c), 2(1), 3, 3(1), 3(2), 3(3), 3(4), 11, 14Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 22(5)
High Courts08 May 2019Dismissed
Mohammad Aaquib Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0060
High Courts08 May 2019Dismissed
Puneet Kumar Rawal Vs Sanjay Malhotra And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0059
High Courts08 May 2019Disposed Off
Madan Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 05 RAJ CK 0058
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts08 May 2019Dismissed
Bharat Kumar Rawal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 05 RAJ CK 0057