High Courts14 Jun 2019Allowed

Mahendra Suthar And Ors Vs State And Ors

Rajasthan High Court · (2019) 06 RAJ CK 0008

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(C)(D)(S)(Y), 14A(2)Indian Penal Code, 1860 — Section 143, 149, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Jun 2019Allowed

Jagdish And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 06 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 336, 447Arms Act, 1959 — Section 27
High Courts07 Jun 2019Allowed

Chintu @ Chandra Shekhar Vs State

Rajasthan High Court · (2019) 06 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25Indian Penal Code, 1860 — Section 323
High Courts31 May 2019Disposed Off

Happy Sharma Vs Smt. Anita Sharma

Rajasthan High Court · (2019) 05 RAJ CK 0259

Limitation Act, 1963 — Section 5Hindu Marriage Act, 1955 — Section 9, 12, 13, 24Code Of Criminal Procedure, 1973 — Section 125