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Rajasthan High Court judgments

44,813 judgments · page 388 of 2,241

High Courts29 Jul 2019Disposed Off

Richhpal And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0098

Jaipur Development Authority Act, 1982 — Section 54Rajasthan Land Revenue (Allotment Of Land for The Agricultural Purposes) Rules, 1970 — Rule 12, 20(3)Constitution Of India, 1950 — Article 226(3)
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High Courts29 Jul 2019Allowed

Ramniwas Vs State And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0088

Indian Penal Code, 1860 — Section 147, 148, 149, 201, 302Juvenile Justice (Care And Protection) Act, 2015 — Section 12
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High Courts29 Jul 2019Allowed

Rahul Vs State And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0087

Indian Penal Code, 1860 — Section 201, 302Juvenile Justice (Care And Protection) Act, 2015 — Section 12
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High Courts29 Jul 2019Allowed

Imtiyaj Khan Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 07 RAJ CK 0086

Indian Penal Code, 1860 — Section 376(i), 354DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection) Act, 2015 — Section 12
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High Courts29 Jul 2019Partly Allowed

Mohd. Rizwan Vs State

Rajasthan High Court · (2019) 07 RAJ CK 0085

Indian Penal Code, 1860 — Section 307, 323, 326ACode Of Criminal Procedure, 1973 — Section 313, 374(2)
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