High Courts02 Aug 2019Dismissed
Chandrabhan Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0224
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 386 of 2,241
High Courts02 Aug 2019Disposed of
Mohammad Noor And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0223
Indian Penal Code, 1860 — Section 34, 302, 304II, 323, 341Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts02 Aug 2019Dismissed
Vinod Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0222
Indian Penal Code, 1860 — Section 302, 303Code Of Criminal Procedure, 1973 — Section 306(2), 309(2), 313Evidence Act, 1872 — Section 27
High Courts02 Aug 2019Allowed
Santosh Pandey Vs Felicity Estates Private Limited And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0220
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts02 Aug 2019Allowed
Mukesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts02 Aug 2019Allowed
Bhagwan Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0009
Indian Penal Code, 1860 — Section 323, 354, 377, 406, 498ACode Of Criminal Procedure, 1973 — Section 438Hindu Marriage Act, 1955 — Section 9
High Courts01 Aug 2019Dismissed
Yaseen @ Simiya @ Chimiya Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0233
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106, 118
High Courts01 Aug 2019Dismissed
Laduri Vs State, Through PP And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0232
Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 302
High Courts01 Aug 2019Dismissed
Dharampal @ Kalu Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0231
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304I, 304IIEvidence Act, 1872 — Section 27, 106
High Courts01 Aug 2019Allowed
Raj Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0221
High Courts01 Aug 2019Allowed
Rampati Meena Vs Mamta Meena And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0092
Evidence Act, 1872 — Section 61, 62, 63, 64, 65
High Courts01 Aug 2019Disposed Off
Santosh Kumar Goyal Vs Union Of India And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0084
Ancient Monuments And Archaeological Sites And Remains Act, 1958 — Section 20C, 20D
High Courts01 Aug 2019Disposed Off
Vimla Meena Daughter Of Shri Shiv Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0083
Rajasthan Civil Services (Revised Pay) Rules, 2008 — Rule 3, 14Constitution Of India, 1950 — Article 14
High Courts01 Aug 2019Dismissed
Hattya Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0082
Rajasthan Services Rules, 1951 — Rule 86(i)
High Courts01 Aug 2019Disposed Off
Kanhaiyalal Dadhich Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0081
High Courts01 Aug 2019Dismissed
Mahendra Kumar Jain Vs Appellate Rent Tribunal, Ajmer And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0080
Rajasthan Rent Control Act, 2001 — Section 9, 9(a)Public Premises (Eviction Of Unauthorized Occupants) Act, 1971 — Section 9Constitution Of India, 1950 — Article 226, 227
High Courts01 Aug 2019Allowed
Pappu Nath Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 389
High Courts01 Aug 2019Allowed
Rajendra Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0007
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts01 Aug 2019Allowed
Mukesh Vs State And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts01 Aug 2019Allowed
Santosh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0005
Indian Penal Code, 1860 — Section 143, 323, 336, 341, 354, 427, 458Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12