High Courts06 Aug 2019Allowed
Shankar Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0020
Indian Penal Code, 1860 — Section 323, 325, 341, 382, 509Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 384 of 2,241
High Courts06 Aug 2019Allowed
Mange Ram Vs Gram Panchayat Mehrana
Rajasthan High Court · (2019) 08 RAJ CK 0019
High Courts06 Aug 2019Allowed
Kailash Vs Gram Panchayat Mehrana And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0018
High Courts06 Aug 2019Disposed Off
Sunita Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0017
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Aug 2019Allowed
Mohd. Yakub Khan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0016
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 29(10)
High Courts06 Aug 2019Dismissed
A.K. Education Society Vs Shyamlal Deora And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0015
Rajasthan Rent Control Act, 2001 — Section 15, 15(1), 15(2), 15(6), 21, 21(2), 21(3), 22(2)Constitution Of India, 1950 — Article 227
High Courts05 Aug 2019Allowed
Pandit Jogeshwar Bohra Vs Rajasthan Board Of Muslim Waqf, Jodhpur (Decree Holder)
Rajasthan High Court · (2019) 08 RAJ CK 0261
Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 97Waqf Act, 1995 — Section 85
High Courts05 Aug 2019Dismissed
Paras Kumari Sharma Vs Indian Oil Corporation Ltd And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0260
High Courts05 Aug 2019Dismissed
Ratan Singh & ors Vs State Of Rajasthan & ors
Rajasthan High Court · (2019) 08 RAJ CK 0259
Rajasthan Medical & Health Subordinate Service (Second Amendment) Rules, 2018 — Rule 19Rajasthan Medical & Health Subordinate Service (Amendment) Rules, 2013 — Rule 10
High Courts05 Aug 2019Dismissed
Satya Narayan And Ors Vs Sobha Lal And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0257
Code Of Civil Procedure, 1908 — Section 100
High Courts05 Aug 2019Disposed Of
M/s Ganpat Udhyog And Ors Vs Lrs Of Jagdish Prakash And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0256
High Courts05 Aug 2019Dismissed
Kalu Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0253
Indian Penal Code, 1860 — Section 34, 308, 323Probation Of Offenders Act 1907 — Section 4
High Courts05 Aug 2019Partly Allowed
Pala Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0252
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15B
High Courts05 Aug 2019Partly Allowed
Virda Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0251
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18C, 18C
High Courts05 Aug 2019Dismissed
Sawai Singh @ Shiv Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0250
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 106
High Courts05 Aug 2019Partly Allowed
Hans Raj Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0249
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 21B
High Courts05 Aug 2019Partly Allowed
Bhoja Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0248
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts05 Aug 2019Partly Allowed
Om Prakash Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0247
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 21B
High Courts05 Aug 2019Partly Allowed
Daljeet Singh @ Jeetu Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0246
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 21B
High Courts05 Aug 2019Allowed
Nathu Ram Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 389