High Courts07 Aug 2019Allowed

Vinod Sharma Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0273

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
High Courts07 Aug 2019Partly Allowed

Kulwant Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0272

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts07 Aug 2019Allowed

Binod Prasad And Ors Vs State Of Jharkhand And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0262

Indian Penal Code, 1860 — Section 120B, 379, 419, 420, 468, 469Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Aug 2019Allowed

Smt Shivri Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0024

Indian Penal Code, 1860 — Section 34, 302, 304, 323, 341Code Of Criminal Procedure, 1973 — Section 319, 389, 437
High Courts07 Aug 2019Allowed

Paramjeet Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0023

Indian Penal Code, 1860 — Section 120B, 201, 302, 394Evidence Act, 1872 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts06 Aug 2019Dismissed

Kiran Surana And Ors Vs Abhishek Maheshwari And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0269

Rajasthan Rent Control Act, 2001 — Section 9(i), 13, 18, 19, 19(6), 19(11)(ii)(c)Administrative Tribunal Act, 1985 — Section 28Rules Of The High Court Of judicature for Rajasthan, 1952 — Rule 54, 55, 55(a)
High Courts06 Aug 2019Allowed

Kunana Ram Vs Board Of Revenue Ajmer And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0268

Rajasthan Tenancy Act, 1955 — Section 53, 88, 209, 212Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)
High Courts06 Aug 2019Partly Allowed

Sajan Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0265

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17
High Courts06 Aug 2019Partly Allowed

Shiv Kumar And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0264

Code Of Criminal Procedure, 1973 — Section 313, 320, 374(2), 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 458Arms Act, 1959 — Section 27