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Rajasthan High Court judgments

44,813 judgments · page 382 of 2,241

High Courts08 Aug 2019Allowed

Vishnu Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0289

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts08 Aug 2019Allowed

Iliyas Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0288

Indian Penal Code, 1860 — Section 354, 376, 380, 457Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts08 Aug 2019Dismissed

Manaram Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0286

Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 120B, 344, 363, 366A, 376, 376(2)(i)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(L), 5(i), 6, 29
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High Courts08 Aug 2019Partly Allowed

Surendra Kumar Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0285

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 18(c)
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High Courts08 Aug 2019Partly Allowed

Ramchandra Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0283

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
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High Courts08 Aug 2019Allowed

Kanku Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0026

Indian Penal Code, 1860 — Section 302Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 176, 313, 437A
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High Courts07 Aug 2019Dismissed

Mustfa Luhar Vs Ganesh Pareek And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0279

Rajasthan Panchyati Raj Act, 1994 — Section 43Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 80, 81Code of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
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