High Courts13 Aug 2019Allowed
Saku Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0059
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 380 of 2,241
High Courts13 Aug 2019Allowed
Om Prakash And Ors Vs Nariya And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0058
Constitution of India, 1950 — Article 21
High Courts13 Aug 2019Allowed
Ghanshyam Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts13 Aug 2019Allowed
Hemendra Singh @ Topa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0056
Indian Penal Code, 1860 — Section 380, 457Juvenile Justice (Care And Protection of Children) Act, 2015 — Section 12
High Courts13 Aug 2019Allowed
Omprakash Vs State of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0055
Indian Penal Code, 1860 — Section 120B, 376Protection of Children from Sexual Offences (POCSO) Act, 2012 — Section 16, 17Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Jogendra Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0054
Indian Penal Code, 1860 — Section 120B,Prevention of Corruption (Amendment) Act, 2018 — Section 7ACode Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Raja Ram Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0053
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 341, 447, 506Arms Act, 1959 — Section 3, 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Hanumana Ram Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 482
High Courts13 Aug 2019Allowed
Shyam Lal Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Lokesh Bhoi Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0050
Indian Penal Code, 1860 — Section 376, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Sattu Ram @ Sattu @ Satya Vs State of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0049
Indian Penal Code, 1860 — Section 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Akram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0048
Rajasthan Bovine Animal (Prohibition of Slaughter And Regulation of Temporary Migration or Export) Act, 1995 — Section 5, 6, 8Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Prem Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0047
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 325, 326, 341, 382Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Mowa Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0046
Indian Penal Code, 1860 — Section 304Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Bhagat Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0045
Indian Penal Code, 1860 — Section 366, 376, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Gopal Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0044
Indian Penal Code, 1860 — Section 34, 302, 460Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Rakesh Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0043
Indian Penal Code, 1860 — Section 304B, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts13 Aug 2019Allowed
Vikram Singh Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0042
Scheduled Castes And Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(G)(R), 14A(2)Indian Penal Code, 1860 — Section 427, 447
High Courts13 Aug 2019Allowed
Chain Singh Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0041
Scheduled Castes And Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 376, 452
High Courts13 Aug 2019Allowed
Farukh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0039
Indian Penal Code, 1860 — Section 354, 354D, 384Code Of Criminal Procedure, 1973 — Section 439