High Courts19 Aug 2019Disposed Off
Dhruv Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0089
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 378 of 2,241
High Courts19 Aug 2019Dismissed
Sheth Anandji Kalyanji (Religious Charitable Trust) And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0088
Code Of Civil Procedure, 1908 — Order 1 Rule 8, Order 1 Rule 8(2), Order 1 Rule 8(3)Constitution Of India, 1950 — Article 227
High Courts19 Aug 2019Dismissed
Amandeep Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0087
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Aug 2019Allowed
Saddam Hussain And Ors Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0086
Indian Penal Code, 1860 — Section 120B, 201Code Of Criminal Procedure, 1973 — Section 389
High Courts16 Aug 2019Dismissed
Om Prakash Vs Sudi Bai
Rajasthan High Court · (2019) 08 RAJ CK 0319
Code Of Civil Procedure, 1908 — Order 8 Rule 9Constitution Of India, 1950 — Article 227
High Courts16 Aug 2019Dismissed
Gurvind Singh Vs Poonam Chand
Rajasthan High Court · (2019) 08 RAJ CK 0079
High Courts14 Aug 2019Allowed
Manish Vs State Of Rajasthan An Ors
Rajasthan High Court · (2019) 08 RAJ CK 0318
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 324, 332, 353Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts14 Aug 2019Allowed
Aanandswaroop Tiwari And Ors Vs Vijaylaxmi And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0317
Code Of Civil Procedure, 1908 — Order 8 Rule 6A, Order 8 Rule 6A(1), Order 8 Rule 6E
High Courts14 Aug 2019Disposed Of
Shiv Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0316
Haryana Panchayati Raj Act, 1994 — Section 175(1)(q), 177(1)Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 6
High Courts14 Aug 2019Dismissed
Amarjeet Kaur And Ors Vs Jai Narayan Vyas University, Jodhpur And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0315
Advocates Act, 1961 — Section 4, 7(1)(h), 49(1)(af)Bar Council Of India Rules for Legal Education, 2008 — Rule 7
High Courts14 Aug 2019Dismissed
Mayur Public Secondary School, Rajnagar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0314
Rajasthan Schools (Regulation Of Fee) Act, 2016 — Section 2(f), 2(r), 3, 4, 4(1)(a), 4(2), 6, 6(1), 7, 8, 9, 10, 11, 13, 14, 15, 16, 17, 18, 19Rajasthan Schools (Regulation Of Fee) Rules, 2017 — Rule 3, 4, 6, 7, 8, 11Bombay Police Act, 1951 — Section 33A
High Courts14 Aug 2019Dismissed
Jodhpur Vidhyut Vitran Nigam Ltd Vs Kalwant Singh And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0313
Legal Services Authorities Act, 1987 — Section 22A, 22A(b)(iii), 22C, 22EConstitution Of India, 1950 — Article 226, 227
High Courts14 Aug 2019Allowed
Maharaja Ganga Singh University, Bikaner And Ors Vs Bikkar Singh And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0312
High Courts14 Aug 2019Allowed
Dippa Ram @ Deepu @ Deepak Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0078
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2019Allowed
Ghevarram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0077
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2019Allowed
Kushjeet Chouhan Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0076
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 325Arms Act, 1959 — Section 4, 25, 27Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2019Allowed
Shanker Das Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0075
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2019Allowed
Gurtej Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0074
Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2019Allowed
Om Prakash @ Om Pareek Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0073
Indian Penal Code, 1860 — Section 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 439
High Courts14 Aug 2019Allowed
Jora Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0072
Indian Penal Code, 1860 — Section 34, 201, 302, 459Code Of Criminal Procedure, 1973 — Section 439