High Courts20 Aug 2019Allowed

Sunil Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0103

Indian Penal Code, 1860 — Section 34, 377Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts20 Aug 2019Allowed

Hadmanram Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0102

Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts20 Aug 2019Allowed

Rajendra Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0099

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 376
High Courts20 Aug 2019Allowed

Tama @ Taku Bai Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0098

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A(2)Indian Penal Code, 1860 — Section 306
High Courts20 Aug 2019Partly Allowed

Ram Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0097

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts20 Aug 2019Partly Allowed

Heera Lal Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0096

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 17, 18