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Rajasthan High Court judgments

44,813 judgments · page 375 of 2,241

High Courts22 Aug 2019Allowed

Lala @ Rajkumar Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0139

Indian Penal Code, 1860 — Section 344, 363, 366A, 376(2)(I)(N)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts22 Aug 2019Partly Allowed

Om Prakash Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0137

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304I, 304II, 307
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High Courts22 Aug 2019Partly Allowed

Visarama Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0136

Indian Penal Code, 1860 — Section 34, 307, 324, 326Code Of Criminal Procedure, 1973 — Section 313
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High Courts21 Aug 2019Allowed

Deepika Sharma Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0130

Panchayati Raj Act, 1994 — Section 38(1), 38(4)Rajasthan Panchayati Raj Rules, 1996 — Rule 22(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13, 17
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High Courts21 Aug 2019Allowed

Chouthmal Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0129

Indian Penal Code, 1860 — Section 376, 376(2)(f)(i), 376(2)(f)(n)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5(j)(ii), 5(L)(ii), 6Code Of Criminal Procedure, 1973 — Section 313, 437A
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High Courts21 Aug 2019Allowed

Heera Lal Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0127

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 389
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High Courts21 Aug 2019Disposed Off

Jagnandan Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0122

Code Of Criminal Procedure, 1973 — Section 454Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 60, 61, 62, 63
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