High Courts26 Aug 2019Allowed
Mohan Lal Atwal Vs Kendriya Vidyalaya Sangathan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0214
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 374 of 2,241
High Courts26 Aug 2019Allowed
Vikas Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0213
Constitution Of India, 1950 — Article 14, 19(1)(g), 21
High Courts26 Aug 2019Allowed
Ashok Kumar Gehlot Vs Indian Council Of Agricultural Research And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0212
High Courts26 Aug 2019Dismissed
Hari Ram Vs Board Of Revenue Ajmer, Ajmer And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0211
Rajasthan Tenancy Act, 1955 — Section 16
High Courts26 Aug 2019Dismissed
State Of Rajasthan Vs Samundra Singh
Rajasthan High Court · (2019) 08 RAJ CK 0210
Industrial Disputes Act, 1947 — Section 25F
High Courts26 Aug 2019Dismissed
Rakesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0209
Indian Penal Code, 1860 — Section 436(2)(g)(n), 450, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Aug 2019Dismissed
Imran Kunjada Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0208
Indian Penal Code, 1860 — Section 327, 365, 377, 395, 397Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Aug 2019Dismissed
Mohammed Zishan Vs State
Rajasthan High Court · (2019) 08 RAJ CK 0207
Indian Penal Code, 1860 — Section 354, 354B, 363, 366AProtection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 7, 8, 9(M), 10Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W), 2(2)(V)(Va)
High Courts26 Aug 2019Partly Allowed
Narayan Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0204
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 42(2)
High Courts26 Aug 2019Dismissed
Dildar @ Kalu @ Romeo Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0203
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304II
High Courts26 Aug 2019Dismissed
Ashish Sharma Vs Archana Sharma
Rajasthan High Court · (2019) 08 RAJ CK 0202
Hindu Marriage Act, 1955 — Section 13, 13BIndian Penal Code, 1860 — Section 323, 342, 376, 498A, 511, 354Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts22 Aug 2019Dismissed
M/s Laxmi Narayan Trading Company Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0338
Rajasthan Value Added Tax Act, 2003 — Section 18, 25, 25(1), 55, 61, 61(2), 64, 75(1), 75(1)(b)Rajasthan High Court Rules, 1952 — Rule 134Constitution Of India, 1950 — Article 225
High Courts22 Aug 2019Dismissed
Panna Lal Vs Pana Devi And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0337
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts22 Aug 2019Dismissed
Prakash Godara And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0336
High Courts22 Aug 2019Allowed
Kusum Rathore And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0335
High Courts22 Aug 2019Allowed
Rajendra @ Goru Vs State And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0334
Constitution Of India, 1950 — Article 21
High Courts22 Aug 2019Disposed Of
Navrangi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0333
Rajasthan Prisoners Release On Parole Rules, 1958 — Rule 15, 15(d)
High Courts22 Aug 2019Dismissed
Laxman Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0332
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 379, 392
High Courts22 Aug 2019Allowed
Vimla Wife Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 08 RAJ CK 0141
Code Of Criminal Procedure, 1973 — Section 200, 202, 397, 401, 406, 419, 420
High Courts22 Aug 2019Allowed
Jag Mohan Vs State Of Rajasthan
Rajasthan High Court · (2019) 08 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 397, 401, 457