High Courts21 Aug 2019Partly Allowed

Padma Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0119

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts20 Aug 2019Allowed

Champalal And Ors Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0110

Indian Penal Code, 1860 — Section 304II, 325Code Of Criminal Procedure, 1973 — Section 389
High Courts20 Aug 2019Dismissed

Kamal Kumar Vs Bajrang Lal And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0108

Rajasthan Rent Control Act, 2001 — Section 19(A), 19(C)Code Of Civil Procedure, 1908 — Order 7 Rule 14(3)Constitution Of India, 1950 — Article 227
High Courts20 Aug 2019Allowed

Sunderlal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0106

Indian Penal Code, 1860 — Section 120B, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 16, 17Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts20 Aug 2019Allowed

Ashok Vs State And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0105

Indian Penal Code, 1860 — Section 392Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts20 Aug 2019Allowed

Prem Singh Vs State

Rajasthan High Court · (2019) 08 RAJ CK 0104

Indian Penal Code, 1860 — Section 363, 366A, 376(2)(N)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5, 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12