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Rajasthan High Court judgments

44,813 judgments · page 379 of 2,241

High Courts14 Aug 2019Allowed

Suresh Kumar Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0071

Indian Penal Code, 1860 — Section 363, 366A, 376(D)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(G), 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 Aug 2019Allowed

Gopal Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0067

Indian Penal Code, 1860 — Section 147, 307, 427, 458Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
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High Courts14 Aug 2019Allowed

Mahendra Meena Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0066

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
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High Courts14 Aug 2019Allowed

Bhutta Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0065

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 Aug 2019Allowed

Dinesh Saini Vs State Of Rajasthan

Rajasthan High Court · (2019) 08 RAJ CK 0064

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W), 14A(2)Indian Penal Code, 1860 — Section 313, 376
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High Courts13 Aug 2019Dismissed

Pawan Kumar Vs State Of Rajasthan And Ors Vs

Rajasthan High Court · (2019) 08 RAJ CK 0307

Indian Penal Code, 1860 — Section 419, 420Code Of Criminal Procedure, 1973 — Section 320(8)Rajasthan Police Subordinate Service Rules, 1989 — Rule 13
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High Courts13 Aug 2019Dismissed

Harchand Ram Vs Chhoturam And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0305

Indian Penal Code, 1860 — Section 302, 376Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 313
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High Courts13 Aug 2019Dismissed

Laxmichand Vs Ramprasad And Ors

Rajasthan High Court · (2019) 08 RAJ CK 0063

Evidence Act, 1872 — Section 45Specific Relief Act, 1963 — Section 6Constitution Of India, 1950 — Article 227
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