High Courts21 Apr 2017
AMAR SINGH S/O SHRI DEEP SINGHJI Vs STATE OF RAJASTHAN
Rajasthan High Court · (2017) 04 RAJ CK 0104
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 587 of 2,241
High Courts21 Apr 2017Disposed
Babu Lal S/o Nathu Ram Regar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0103
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts21 Apr 2017
Jitu @ Jitendra S/o Chhoga Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0102
Code of Criminal Procedure, 1973, Section 313, Section 374(2) - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Sectio
High Courts21 Apr 2017Dismissed
Kanwar Lal Mali S/o Shri Bhanwar Lal Mali Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0101
High Courts21 Apr 2017
Mahendra Kumar Yadav S/o Satyveer Yadav Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0100
High Courts21 Apr 2017Dismissed
Satish Kumar Meena S/o Shri Lakhan Singh Meena Vs The District & Session Judge
Rajasthan High Court · (2017) 04 RAJ CK 0099
High Courts21 Apr 2017Allowed
Satya Narayan Suthar S/o Shri Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0098
High Courts20 Apr 2017
Ram Lal Vs Prem Bai
Rajasthan High Court · (2017) 04 RAJ CK 0220
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain casesHindu Marriage Act, 1955, Section 9 - Restitution of conjugal rights
High Courts20 Apr 2017
Murari Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0206
Rajasthan Civil Service (Classification, Control and Appeal) Rules, 1958, Rule 16, Rule 18
High Courts20 Apr 2017
M/s. Girdhar Filling Station Vs District Magistrate, Nagaur.
Rajasthan High Court · (2017) 04 RAJ CK 0142
Petroleum Rules, 2002, Rule 152, Rule 152, Rule 150, Rule 150
High Courts20 Apr 2017Allowed
Lal Mohammad Alias Mangu S/o Vali Mohammad Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0097
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts20 Apr 2017Allowed
Mohan Lal S/o Hari Narayan Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0096
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts20 Apr 2017Allowed
Onkar S/o Ravji, B/c Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0095
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 302, S
High Courts20 Apr 2017
Sant Ram S/o Jeet Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0094
High Courts20 Apr 2017
Rashid Mohammad S/o Kamrudeen Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0093
Code of Criminal Procedure, 1973, Section 439 -Rajasthan Bovine Animal (Prohibition of Slaughters and Regulation of Temporary Migration or Export) Act, 1995, Section 6, Section 8, Section 9, Section 5
High Courts19 Apr 2017
Smt. Khatoon Vs Ramjan Khan & anr.
Rajasthan High Court · (2017) 04 RAJ CK 0214
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 107, Section 116(3) - Calling for records to exercise powers of revision - High Co
High Courts19 Apr 2017
Rameshwar Lal Bagotia Vs The Union of India & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0201
High Courts19 Apr 2017
M/S Gain Singh Gehlot Vs The Managing Director & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0178
Arbitration and Conciliation Act, 1996, Section 7(1), Section 2(b), Section 11(6) - Arbitration agreement - Definitions - Appointment of arbitrators
High Courts19 Apr 2017
Banshidhar Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0167
Rajasthan Co-operative Societies Act, 2001, Section 30(1), Section 27(2)
High Courts19 Apr 2017
Sayara w./o late Yusuf & Ors. Vs The Motor Accident Claims Tribunal, Pali. & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0151