High Courts25 Apr 2017Dismissed
Dinesh Chand Sharma Son of Shri Jugal Kishore Sharma Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0113
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 586 of 2,241
High Courts25 Apr 2017Allowed
Pawan Kumar S/o Shri Kishtoor Chand Jain Vs Smt. Kaushlya Devi W/o Late Shri Ramlal Agarwal
Rajasthan High Court · (2017) 04 RAJ CK 0112
Rajasthan Rent Control Act, 2001, Section 9, Section 21(4), Section 15(5)
High Courts24 Apr 2017
Suo Motu Vs State Of Raj And Ors
Rajasthan High Court · (2017) 04 RAJ CK 0240
Prevention of Corruption Act, 1988, Section 19 - Previous sanction necessary for prosecution
High Courts24 Apr 2017
SHANTI & Ors. Vs Jagdish & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0235
Code of Civil Procedure, 1908, Section 10 - Stay of suitLimitation Act, 1908, Section 5
High Courts24 Apr 2017
Sonana Khetlaji Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0233
Constitution of India, Article 14, Article 141, Article 1, Article 2 -BSNL CDA Rules, 2006, - Rule 36, Rule 4(1)(a)
High Courts24 Apr 2017
M.R.S. Shri Krishna Pranami Jan Kalyan Shikshan Sansthan Vs National Council for Teacher Education & anr.
Rajasthan High Court · (2017) 04 RAJ CK 0193
National Council for Teachers Education Act, 1993, Section 18 - Appeals
High Courts24 Apr 2017
Narottam Lal s/o Shri Dava Ram Vs State of Rajasthan & anr.
Rajasthan High Court · (2017) 04 RAJ CK 0147
Code of Criminal Procedure, 1973, Section 482, Section 197 - Saving of inherent powers of High Court - Prosecution of Judges and public servantsIndian Penal Code, 1860
High Courts24 Apr 2017
Chand Mal S/o Shankar Lalji Jat Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0114
Code of Criminal Procedure, 1973, Section 437A -Indian Penal Code, 1860, Section 302, Section 323, Section 148,
High Courts24 Apr 2017Allowed
Jaspat Singh S/o Dalpat Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0111
High Courts24 Apr 2017Allowed
Chunni Lal Bunkar S/o Narayan Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0110
High Courts24 Apr 2017Allowed
Amar Singh Yadav S/o Lunaji Yadav Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0109
High Courts24 Apr 2017
Bhanwar Lal Gour S/o Sh. Prithvi Raj Gour Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0108
High Courts24 Apr 2017Allowed
Poona Vs Raj. Rajya Vidhyut Pra. Nigam Ltd. & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0107
High Courts24 Apr 2017Allowed
Prem Kanwar W/o Late Dayal Singh Rathore Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0106
High Courts24 Apr 2017Allowed
Shiv Shankar Vyas S/o Himaatramji Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0105
High Courts21 Apr 2017
Moorti Mandir & Ors. Vs Ganga Ramji
Rajasthan High Court · (2017) 04 RAJ CK 0210
Code of Civil Procedure, 1908, Section 151 - Saving of Inherent powers of Court
High Courts21 Apr 2017
Budha Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0164
Prevention of Corruption Act, 1988, Section 13, Section 7 - Criminal misconduct by a public servant - Public servant taking gratification other than legal remuneration in respect of an official a
High Courts21 Apr 2017
Hawa Singh Beniwal & ors. Vs The State of Rajasthan & anr.
Rajasthan High Court · (2017) 04 RAJ CK 0153
Customs Act, 1962, Section 32 - Imported goods not to be unloaded unless mentioned in import manifest or import report.Code of Criminal Procedure, 1973, Section 397,
High Courts21 Apr 2017
Rajesh Sharma & Anr. Vs State of Rajasthan & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0148
Limitation Act, 1908, Section 14 -Code of Criminal Procedure, 1973, Section 482, Section 204 - Saving of inherent powers of High Court - Issues
High Courts21 Apr 2017
K.K. Mathur S/o Shri Ganesh Vallabh Mathur Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0140
Constitution of India, Article 21 - Amendment of the ScheduleCode of Criminal Procedure, 1973, Section 482, Section 437, Section 4