High Courts27 Apr 2017
Sanam & Anr Vs State of Rajasthan & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0232
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 585 of 2,241
High Courts27 Apr 2017
Gomaram Vs Kukaram & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0175
Rajasthan Panchayati Raj Act, 1994, Section 97
High Courts27 Apr 2017
Lakharam S/o Vagta Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0131
Code of Criminal Procedure, 1973, Section 438, Section 439, Section 161, Section 149 - Direction for grant of bail to person apprehending arrest - Spe
High Courts27 Apr 2017Allowed
Juber Khan S/o Nawab Khan Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0121
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts27 Apr 2017Allowed
Kamal Kumar S/o Satyanarain Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0120
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailNarcotic Drugs and Psychotropic Substances Act, 1985, Section
High Courts26 Apr 2017Allowed
Parbat Singh S/o Shri Narayan Singh Vs The Rajasthan State Road Transport Corporation
Rajasthan High Court · (2017) 04 RAJ CK 0136
Constitution of India, Article 311 - Dismissal, removal or reduction in rank of persons employed in civil capacities under the Union or a State
High Courts26 Apr 2017
Ramesh Kumar Suthar S/o Shri Rikhab Chand Suthar Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0134
High Courts26 Apr 2017
Sanwriya @ Thawarchand Vs State
Rajasthan High Court · (2017) 04 RAJ CK 0132
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 380, S
High Courts26 Apr 2017
Indian Red Cross Society, Jaipur Vs Shri Abdul Rab son of Shri Abdul Latif
Rajasthan High Court · (2017) 04 RAJ CK 0125
Industrial Disputes Act, 1947, Section 25F - Conditions precedent to retrenchment of workmen
High Courts26 Apr 2017Dismissed
Ishwar Singh Singh S/o Shri Om Prakash Kanojiya Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0124
High Courts26 Apr 2017
Jakir Hussain S/o Mohammad Hussain Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0123
Code of Criminal Procedure, 1973, Section 313, Section 374(2) - Power to examine the accused - Appeals from convictionsIndian Penal Code, 1860, Sectio
High Courts26 Apr 2017Allowed
Jamna Lal Lohar S/o Shri B.L.Lohar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0122
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 18, Rule 16(9)
High Courts26 Apr 2017Disposed
Kishori S/o Shri Sona Ram B/c Koli Vs Smt Kiran W/o Suresh Chand B/c Vaishya
Rajasthan High Court · (2017) 04 RAJ CK 0119
High Courts26 Apr 2017
Ameda Ram S/o Kana Ram Vs State of Rajasthan Through Public Prosecutor
Rajasthan High Court · (2017) 04 RAJ CK 0118
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 224, S
High Courts26 Apr 2017Allowed
Gamer Lal S/o Shri Moda, B/c Meena Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0116
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 34, Sec
High Courts26 Apr 2017Dismissed
Hanuman S/o Raghunath Vs Shrikishan
Rajasthan High Court · (2017) 04 RAJ CK 0115
High Courts25 Apr 2017
Rajasthan State Road Transport Corporation & Ors Vs Omprakash Sunar
Rajasthan High Court · (2017) 04 RAJ CK 0221
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts25 Apr 2017
Mojiram Meena & Anr Vs Mukesh Kumar & Ors
Rajasthan High Court · (2017) 04 RAJ CK 0195
Code of Civil Procedure, 1908, Order 7Rule 1 -Rajasthan General Clauses Act, 1955, Section 4, Section 10, Section 11 -Rajasthan Panchayati Raj Election Rules, 1994, Rule 80
High Courts25 Apr 2017
Union of India & Ors. Vs Gulshan Raj Verma
Rajasthan High Court · (2017) 04 RAJ CK 0174
Constitution of India, Article 225, Article 225 - Jurisdiction of existing High Courts - Jurisdiction of existing High CourtsAir Force Rules, 1969, Ru
High Courts25 Apr 2017
Kamlesh Sankhla Vs Dr. Neelima Gehlot
Rajasthan High Court · (2017) 04 RAJ CK 0173
Hindu Marriage Act, 1955, Section 13 - Divorce