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Rajasthan High Court judgments

44,813 judgments · page 588 of 2,241

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High Courts19 Apr 2017

Smt. Krishna Bhaseen & anr. Vs Smt. Shail Bhargava & ors.

Rajasthan High Court · (2017) 04 RAJ CK 0145

Code of Civil Procedure, 1908, Section 482(2)(a), Order 2 Rule 2 -Rajasthan Premises (Control of Rent and Eviction) Act, 1950, Section 13(1), Section 19A -Rent C
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High Courts19 Apr 2017Dismissed

Kanhaiya Lal S/o Shri Kirpa Ram Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0092

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High Courts19 Apr 2017Dismissed

State of Rajasthan Vs Suleman S/o Mohammad Arif

Rajasthan High Court · (2017) 04 RAJ CK 0091

Constitution of India, Article 227 - Power of superintendence over all courts by the High Court
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High Courts19 Apr 2017

Sushila Sankhla W/o Shri Govind Singh Chouhan Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0090

Rajasthan Civil Services (Pension Rules), 1996, Rule 50(1)
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High Courts19 Apr 2017Disposed

Anil Kumar Manjhu S/o Sh. Jagdish Chander Manjhu Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0070

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High Courts18 Apr 2017

Amarjeet Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0189

Rajasthan Irrigation and Drainage Rules, 1955, Rule 31 -Rajasthan Irrigation and Drainage Act, 1954, Section 33
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High Courts18 Apr 2017

Rajasthan Public Service Commission Vs Kaushal Kumar Gupta & Ors.

Rajasthan High Court · (2017) 04 RAJ CK 0171

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High Courts18 Apr 2017

Pushkar Singh Bhati Vs State of Rajasthan & ors.

Rajasthan High Court · (2017) 04 RAJ CK 0149

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 17 -Rajasthan Civil Services (Pension) Rules, 1996, Rule 53(1)
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High Courts18 Apr 2017

Dr.P.K.Kulshrestha Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0143

Rajasthan Civil Services (Commutation of Pension) Rules, 1996, Section 7(2)(b)
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High Courts18 Apr 2017

Shyam Sunder @ Mangat Ram Vs State of Rajasthan and another

Rajasthan High Court · (2017) 04 RAJ CK 0139

Code of Criminal Procedure, 1973, Section 251 - Substance of accusation to be statedNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficien
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High Courts18 Apr 2017Disposed

Devaram S/o Shri Lalu Ramji Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0089

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High Courts18 Apr 2017

Hukam Singh S/o Sh. Prithvi Singh Vs State of Rajasthan Through Public Prosecutor

Rajasthan High Court · (2017) 04 RAJ CK 0088

Code of Criminal Procedure, 1973, Section 439, Section 161 - Special powers of High Court or Court of Session regarding bail - Examination of witnesses by policeIndian Pen
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High Courts18 Apr 2017Dismissed

Mani Ram Jat S/o Shri Khanga Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0087

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High Courts18 Apr 2017Dismissed

Mukesh Bareth S/o Shri Kajor Bareth Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0086

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High Courts18 Apr 2017

Naina Ram S/o Shri Poona Ji Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0085

Code of Criminal Procedure, 1973, Section 437A -Indian Penal Code, 1860, Section 302, Section 34 - Punishment for murder - Acts done by several
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High Courts18 Apr 2017Dismissed

Omprakash Bhakar S/o Ram Niwas Bhakar Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0084

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High Courts18 Apr 2017

Patiya S/o Shri Bheriya Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0083

Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
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High Courts18 Apr 2017Dismissed

Rajkumar Bhakar S/o Rupa Ram Bhakar Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0082

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High Courts18 Apr 2017Dismissed

Ramesh Kumar Vyas S/o Sita Ram Vyas Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0081

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High Courts18 Apr 2017Dismissed

Ravindra Pratap Singh S/o Shri Anand Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 04 RAJ CK 0080

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