High Courts18 Apr 2017Dismissed
Smt. Priyanka D/o Shri Amar Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0079
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 589 of 2,241
High Courts18 Apr 2017Dismissed
Virdha Ram S/o Shri Khangar Ram Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0077
High Courts17 Apr 2017
Uganti Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0238
Constitution of India, Article 226 - Power of High Courts to Issue certain writsIndian Penal Code, 1860, Section 302, Section 201 - Punishment for
High Courts17 Apr 2017
Sita Ram Vs Collector, Jaipur & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0218
Control of National Highway (Land and Traffic) Act, 2002, Section 23, Section 24, Section 26 - Highway land to be deemed as property of Central Government - Prevention of occ
High Courts17 Apr 2017
Smt. Nairaj Devi Vs Smt. Aruna Kanwar
Rajasthan High Court · (2017) 04 RAJ CK 0212
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 7Rule 14 -
High Courts17 Apr 2017
Murlidhar Agrawal Vs Preeti & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0209
Hindu Marriage Act, 1955, Section 5, Section 12 (1) - Conditions for a Hindu marriage - Voidable marriages
High Courts17 Apr 2017
Lachchhi Vs State of Rajasthan & Ors.
Rajasthan High Court · (2017) 04 RAJ CK 0169
High Courts17 Apr 2017
Bhagwan Das Vs State of Rajasthan & ors.
Rajasthan High Court · (2017) 04 RAJ CK 0166
High Courts17 Apr 2017
The State of Rajasthan Vs Ashok Hotel & Anr.
Rajasthan High Court · (2017) 04 RAJ CK 0158
High Courts17 Apr 2017
Altaf Raja S/o Sheikh Mukhtyar Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0076
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts17 Apr 2017Dismissed
Ishwar Lal S/o Late Shri Arjun Lal Ji Shrimal Vs The State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0075
High Courts17 Apr 2017
Jagroop Singh S/o Hakam Singh Vs State Of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0074
Code of Criminal Procedure, 1973, Section 161, Section 174, Section 164, Section 437A - Examination of witnesses by police - Police to enquire and re
High Courts17 Apr 2017
Mahendra S/o Shri Harji Regar Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0073
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 498A,
High Courts17 Apr 2017
Manohar Lal S/o Shri Dhanna Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0072
Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,
High Courts17 Apr 2017
Suresh Kumar S/o Shri Fulla Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 04 RAJ CK 0071
Code of Criminal Procedure, 1973, Section 439, Section 164 - Special powers of High Court or Court of Session regarding bail - Recording of confessions and statementsIndia
High Courts13 Apr 2017Allowed
Ramesh Chand Manchanda S/o Sh. Bosa Ram Manchanda Vs The Food Corporation of India
Rajasthan High Court · (2017) 04 RAJ CK 0242
High Courts13 Apr 2017
Ranjit Singh Meena Vs State of Rajasthan and Others
Rajasthan High Court · (2017) 04 RAJ CK 0187
General Clauses Act, 1897, Section 3, Section 2, Section 24, Section 56 -Rajasthan General Clauses Act, 1955, Section 6, Section 27 -
High Courts13 Apr 2017
Bhagwati Lal Vs Smt. Sangeeta
Rajasthan High Court · (2017) 04 RAJ CK 0146
Code of Civil Procedure, 1908, Order 5 Rule 20
High Courts13 Apr 2017
Rajat Sharma Vs Smt Ruchi Sharma
Rajasthan High Court · (2017) 04 RAJ CK 0141
Protection of Women From Domestic Violence Act, 2005, Section 23 - Power to grant interim and exparte orders.
High Courts13 Apr 2017Allowed
Smt. Pratibha Singhal w/o Shri Dinesh Kumar Agarwal Vs The Bank of Baroda
Rajasthan High Court · (2017) 04 RAJ CK 0138