High Courts03 Jul 2020Disposed Of
Poonam Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0228
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 275 of 2,241
High Courts03 Jul 2020
Abhishek Sharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0226
Juvenile Justice (Care and Protection Of Children) Rules, 2000 — Rule 12
High Courts03 Jul 2020
Ravi Sharma Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0225
High Courts03 Jul 2020Allowed
Manjur Beg Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0224
High Courts03 Jul 2020Allowed
Kuldeep Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0222
Code Of Criminal Procedure, 1973 — Section 437(3), 439Rajasthan Excise Act, 1950 — Section 19, 54, 54D
High Courts03 Jul 2020Allowed
Neeraj Kumar Vaishnav Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0219
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 420
High Courts03 Jul 2020Allowed
Khemraj @ Hemraj Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0218
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376D
High Courts03 Jul 2020Allowed
Suraj @ Manoj Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0217
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 353, 379Wild Life Protection Act, 1972 — Section 29, 51
High Courts03 Jul 2020Disposed Of
Dr. Ashwani Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0216
Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Jul 2020Allowed
Sushma Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0214
High Courts03 Jul 2020Allowed
Mahaveer Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0213
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A , 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts03 Jul 2020Allowed
Jaikaran And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0212
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 143, 323, 324, 325, 341, 427
High Courts03 Jul 2020Allowed
Manish Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0211
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376(2)(h)Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts03 Jul 2020Allowed
Suresh Choudhary Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0210
Code Of Criminal Procedure, 1973 — Section 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts03 Jul 2020Disposed Of
Ramawatar Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0209
High Courts03 Jul 2020Disposed Of
Ramotar Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0208
High Courts03 Jul 2020Allowed
Deepak Baddu Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0207
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 384, 456
High Courts03 Jul 2020Allowed
Rajmal alias Raj Khan Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0206
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 18
High Courts03 Jul 2020Allowed
Bhagwan Sahai And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0205
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 308, 323, 325, 341, 504
High Courts03 Jul 2020Dismissed
Vikram Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0204
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 341, 365, 379