High Courts06 Jul 2020Disposed Of
Prabhulal @ Pappu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0240
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Rajasthan Excise Act, 1950 — Section 19, 54
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 274 of 2,241
High Courts06 Jul 2020Partly Allowed
Rajasthan Public Girls Senior Secondary School, Jhunjhunu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0239
High Courts06 Jul 2020Disposed Of
Madan Mohan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0238
Code Of Criminal Procedure, 1973 — Section 156(1), 155(2), 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts06 Jul 2020Dismissed
Nirmala Nimbark Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0237
High Courts06 Jul 2020Dismissed
Kuldeep Godara Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0236
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 384Code Of Criminal Procedure, 1973 — Section 197
High Courts06 Jul 2020Dismissed
Neeraj Kaushik Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0235
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420, 456, 464, 468, 471
High Courts06 Jul 2020Dismissed
Seema Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0234
High Courts06 Jul 2020Dismissed
Danish Afroj Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0233
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 186, 189, 332, 353
High Courts06 Jul 2020Disposed Of
Rekha Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0232
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 439Indian Penal Code, 1860 — Section 323, 364A, 365Constitution Of India, 1950 — Section 226
High Courts06 Jul 2020Dismissed
Dr. Ashok Singhvi Vs Union Of India And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0231
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Money Laundering Act, 2002 — Section 3, 4Prevention Of Money Laundering Act, 2002 — Section 45
High Courts06 Jul 2020Dismissed
Kailash Chand Gupta @ Kailash Gupta Vs Kishore Suchdeva
Rajasthan High Court · (2020) 07 RAJ CK 0230
Rajasthan Rent Control Act, 2001 — Section 3, 9, 18, 22Transfer Of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Section 96(3)
High Courts06 Jul 2020Allowed
Ten Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0164
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Jul 2020Allowed
Rajasthan State Industrial Development and Investment Corporation Ltd And Ors Vs Jawari Lal Jain And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0163
Rajasthan Land Acquisition Act, 1894 — Section 4, 6, 11, 12, 16, 24, 24(1), 24(1)(a), 24(1)(b), 24(2), 31, 31(1)Right to Fair Compensation and Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2), 24(1)(b)
High Courts06 Jul 2020Allowed
M/s Rajendra Singh Bhamboo Infra Private Limited Vs Union Of India, Ministry Of Finance And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0133
High Courts06 Jul 2020Dismissed
Akshay Singh@monu Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 363, 366A, 376D, 3762(I)Protection Of Children from Sexual Offences Act, 2012 — Section 5(G), 6
High Courts06 Jul 2020Allowed
Radheyshyam Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0131
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376, 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 5(L), 6
High Courts06 Jul 2020Allowed
Sanjay Singh@sanju Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 307, 323, 341
High Courts06 Jul 2020Dismissed
Kailash Chand Gupta Vs Kishore Suchdeva
Rajasthan High Court · (2020) 07 RAJ CK 0010
Code Of Civil Procedure, 1908 — Section 47Rajasthan Rent Control Act, 2001 — Section 3, 9, 22Transfer Of Property Act, 1882 — Section 106
High Courts06 Jul 2020Dismissed
Kailash and Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0007
Indian Penal Code, 1860 — Section 34, 143, 304, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 313, 437AEvidence Act, 1872 — 27
High Courts06 Jul 2020Allowed
Mahendra Kumar Mehra Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0006
Indian Penal Code, 1860 — Section 302, 306Code Of Criminal Procedure, 1973 — Section 313, 437A