High Courts03 Jul 2020Allowed
Sondev Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0203
Indian Penal Code, 1860 — Section 304B, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 276 of 2,241
High Courts03 Jul 2020Allowed
Zaheer Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0202
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 341, 498A, 504
High Courts03 Jul 2020Allowed
Kamal @ kamal Kishore Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0201
Indian Penal Code, 1860 — Section 363, 376Protection Of Children from Sexual Offences Act, 2012 — Section 5J(ii)(1), 5 J(ii)(L)(m), 6Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts03 Jul 2020Disposed Of
Bharat Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0162
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Jul 2020Disposed Of
Anil Pandya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0161
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts03 Jul 2020Allowed
Amar Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0160
Indian Penal Code, 1860 — Section 34, 307, 447Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 438, 439
High Courts03 Jul 2020Dismissed
Rupa Gehlot Vs State And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0159
Code Of Criminal Procedure, 1973 — Section 251, 482Negotiable Instruments Act, 1881 — Section 138
High Courts03 Jul 2020Dismissed
Shahid @ Sohil @ Purri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0079
Indian Penal Code, 1860 — Section 120B, 376Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 12, 101, 102Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts03 Jul 2020Dismissed
Tarun @ Pannu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0078
Code Of Criminal Procedure, 1973 — Section 154, 162, 174, 482Indian Penal Code, 1860 — Section 201, 302
High Courts03 Jul 2020Disposed Of
Inder Dev Godara Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0077
Indian Penal Code, 1860 — Section 406, 498A
High Courts02 Jul 2020Disposed Of
Pradeep Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0158
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts02 Jul 2020Dismissed
Krishna Rajbhar Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0011
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
High Courts01 Jul 2020Dismissed
Paras Ram Vishnoi Vs Director,cbi, Lodhi Road, New Delhi
Rajasthan High Court · (2020) 07 RAJ CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts01 Jul 2020Disposed Of
Ravi Kant Labana Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0156
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts01 Jul 2020Disposed Of
Narendra Kumar Gaur Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0155
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts01 Jul 2020Disposed Of
Hukma Ram Ginvar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0154
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts01 Jul 2020Allowed
Bhawani Singh And Ors Vs Raj. Public Service Comm., Ajmer And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0153
Rajasthan Civil Services (Absorption Of Ex-servicemen) Rules, 1988 — Rule 2Constitution Of India, 1950 — Article 226
High Courts01 Jul 2020Disposed Of
Arjun Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0152
Code Of Criminal Procedure, 1973 — Section 451, 457, 482Mines and Mineral (Development and Regulation) Act, 1957 — Section 15, 21(1)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 48, 48(4), 48(5), 48(6), 48(7)
High Courts01 Jul 2020Disposed Of
Pinky Yadav Vs State Of Rajastha
Rajasthan High Court · (2020) 07 RAJ CK 0008
High Courts15 Jun 2020Dismissed
Gokulram Vishnoi and Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0002
Code Of Criminal Procedure, 1973 — Section 57, 167(2), 167(2)(A), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 36A(4)