High Courts15 Jun 2020Dismissed
Sanjay Kumar Sharma and Ors Vs State Of Rajasthan and Ors
Rajasthan High Court · (2020) 06 RAJ CK 0001
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 277 of 2,241
High Courts10 Jun 2020Allowed
Sharwan Dass @ Pukhraj Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts10 Jun 2020Allowed
Chain Singh Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0054
Rajasthan Excise Act, 1950 — Section 16, 19, 54Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 20, 25Indian Penal Code, 1860 — Section 498A
High Courts10 Jun 2020Allowed
Moti Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
High Courts10 Jun 2020Allowed
Suresh Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 188, 332, 353
High Courts10 Jun 2020Allowed
Amardeep Singh @ Nippy Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Information Technology Act, 2000 — Section 66
High Courts10 Jun 2020Allowed
Shish Ram Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0050
Indian Penal Code, 1860 — Section 376(2)(H), 450Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts10 Jun 2020Allowed
Farzan Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0049
Indian Penal Code, 1860 — Section 34, 307, 323, 324,326, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jun 2020Allowed
Mahendra Singh Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0048
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(1)(S)(w-ii), 14AIndian Penal Code, 1860 — Section 376, 380, 457Code Of Criminal Procedure, 1973 — Section 161
High Courts09 Jun 2020Allowed
Ganpat Lal Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0047
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(E)(R)(S), 3(2)(V), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 143, 308, 341, 342, 323, 324, 327, 355, 365, 384Information Technology Act, 2000 — Section 66
High Courts09 Jun 2020Allowed
Govardhan Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0046
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 365, 395Arms Act, 1959 — Section 4, 25
High Courts09 Jun 2020Allowed
Suresh Chandra And Ors Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0045
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 365, 395Arms Act, 1959 — Section 4, 25
High Courts09 Jun 2020Allowed
Ravi Indora Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0044
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 382, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jun 2020Allowed
Manoj Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0043
Indian Penal Code, 1860 — Section 120B, 363, 366(A), 376(D)Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6, 16, 17Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts09 Jun 2020Allowed
Hiralal Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0042
Indian Penal Code, 1860 — Section 323, 326, 447Arms Act, 1959 — Section 4, 5Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jun 2020Allowed
Kanhaiyalal @ Kana And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0041
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 365, 395
High Courts09 Jun 2020
Sarwar Khan Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0040
Indian Penal Code, 1860 — Section 323, 325, 341, 427Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jun 2020Allowed
Chandan Singh @ Chandu Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0039
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(VA)
High Courts09 Jun 2020Allowed
Buta Singh @ Birender Singh @ Bhupender Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 06 RAJ CK 0038
Indian Penal Code, 1860 — Section 307, 323, 325, 382, 397Code Of Criminal Procedure, 1973 — Section 439
High Courts09 Jun 2020Allowed
Rajuram Vs State
Rajasthan High Court · (2020) 06 RAJ CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439