High Courts04 Jun 2020Allowed

Purvesh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 06 RAJ CK 0014

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 101, 102Indian Penal Code, 1860 — Section 34, 201, 229A, 302, 392
High Courts03 Jun 2020Allowed

Vikram Singh Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 323, 341, 365, 384, 394, 427
High Courts03 Jun 2020Allowed

Virendra Singh Vs State And Ors

Rajasthan High Court · (2020) 06 RAJ CK 0011

Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 101, 102Indian Penal Code, 1860 — Section 229A, 365, 376, 376DAProtection Of Children from Sexual Offences Act, 2012 — Section 5, 6G
High Courts02 Jun 2020Allowed

Satveer Singh @ Satyaveer Vs State Of Rajasthan

Rajasthan High Court · (2020) 06 RAJ CK 0010

Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(v), 14AIndian Penal Code, 1860 — Section 34, 229A, 302, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jun 2020Allowed

Deepak Arora Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 229A, 420, 467, 468, 471Chit Funds Act, 1982 — Section 3, 4, 5
High Courts02 Jun 2020Allowed

Randhir @ Dheera Vs State Of Rajasthan

Rajasthan High Court · (2020) 06 RAJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 229A, 379, 380, 393, 457, 511Arms Act, 1959 — Section 4, 25
High Courts02 Jun 2020Disposed Of

Prema Ram Vs State And Ors

Rajasthan High Court · (2020) 06 RAJ CK 0007

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts02 Jun 2020Partly Allowed

Kailash Chandra And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 06 RAJ CK 0006

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 8(c), 18, 21(c), 22, 23, 25, 28, 29, 30Code Of Criminal Procedure, 1973 — Section 30, , 30(1)(b), 313Indian Penal Code, 1860 — Section 63, 64, 65, 66, 67, 68, 69, 70, 120B
High Courts01 Jun 2020Allowed

Lal Singh @ Vijay Singh Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0005

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 50Indian Penal Code, 1860 — Section 229A
High Courts01 Jun 2020

Ravishekhar And Ors Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0004

Indian Penal Code, 1860 — Section 34, 229A, 307, 327, 420, 452Code Of Criminal Procedure, 1973 — Section 439Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)1(d), 2(1)(3), 3(2)(v)(va), 3(2)(v)
High Courts01 Jun 2020Allowed

Neetu @ Jagpreet Singh Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0003

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S), 3(2)(VA), 14AIndian Penal Code, 1860 — Section 323, 326, 341, 453Code Of Criminal Procedure, 1973 — Section 439
High Courts22 May 2020Dismissed

Pankaj Vs State, Through PP

Rajasthan High Court · (2020) 05 RAJ CK 0024

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12, 102Indian Penal Code, 1860 — Section 34, 345B, 376(2)(f)(n), 376(3), 392Code Of Criminal Procedure, 1973 — Section 57, 167, 167(2), 468
High Courts14 May 2020Dismissed

Rakesh Vs State of Rajasthan

Rajasthan High Court · (2020) 05 RAJ CK 0025

Code Of Criminal Procedure, 1973 — Section 109, 433Indian Penal Code, 1860 — Section 379Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 9, 13, 18, 18(ii), 20