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Rajasthan High Court judgments

44,813 judgments · page 278 of 2,241

High Courts09 Jun 2020Allowed

Panna Ram Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302, 460
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High Courts08 Jun 2020Disposed Of

Jagdish Vs State And Ors

Rajasthan High Court · (2020) 06 RAJ CK 0034

Code Of Criminal Procedure, 1973 — Section 451, 457, 482Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 21(1)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 48(4), 48(5), 48(6), 48(7)
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High Courts08 Jun 2020Disposed Of

Shankarlal Godara Vs State And Ors

Rajasthan High Court · (2020) 06 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 451, 457, 482Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 21(1)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 48(4), 48(5), 48(6), 48(7)
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High Courts08 Jun 2020Allowed

Labhchand Dhakad Vs State Of Rajasthan

Rajasthan High Court · (2020) 06 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 36A(4), 36A
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High Courts05 Jun 2020Allowed

Dinesh Charpota Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0030

Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2020Allowed

Narendra @ Kalu Lal Sen Vs State Of Rajasthan

Rajasthan High Court · (2020) 06 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Scheduled Caste And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(ii), 14A(2)Indian Penal Code, 1860 — Section 341, 354, 354D
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High Courts05 Jun 2020Allowed

Joita Ram Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0028

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 327, 325, 341Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2020Allowed

Deshraj Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0027

Code Of Criminal Procedure, 1973 — Section 389
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High Courts05 Jun 2020Allowed

Mool Chand Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0025

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2020Allowed

Durgalal Vs State Of Rajasthan

Rajasthan High Court · (2020) 06 RAJ CK 0024

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 16, 17Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2020Allowed

Sonu @ Kalu @ Colour Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 229A, 365, 384, 389, 394, 506Arms Act, 1959 — Section 3, 25
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High Courts05 Jun 2020Allowed

Ganpat Singh Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 109, 307, 323, 395, 427, 436, 458Arms Act, 1959 — Section 3, 25
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High Courts05 Jun 2020Allowed

Deepak Choudhary Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0020

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Arms Act, 1959 — Section 3, 25Code Of Criminal Procedure, 1973 — Section 439
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High Courts05 Jun 2020Dismissed

Virendra Singh Vs State

Rajasthan High Court · (2020) 06 RAJ CK 0018

Indian Penal Code, 1860 — Section 376(3), 376(2)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
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