High Courts07 Jul 2020
Phool Singh Saini Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0142
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 273 of 2,241
High Courts07 Jul 2020Dismissed
Narendra @ Nikku Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0141
Code Of Criminal Procedure, 1973 — Section 482Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 12
High Courts07 Jul 2020Dismissed
Rajiv Dharampal Gursahani Vs Dr. V.S. Baldawa And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0140
Code Of Criminal Procedure, 1973 — Section 256, 482Negotiable Instruments Act, 1881 — Section 138
High Courts07 Jul 2020Dismissed
Prabhulal Vs Union Of India And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0139
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 19, 23, 26Code Of Criminal Procedure, 1973 — Section 482Narcotic-Drugs and Psychotropic Substances Rules, 1985 — Rule 17, 18
High Courts07 Jul 2020Dismissed
Suresh Kumar Bishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0138
High Courts07 Jul 2020Dismissed
I. C. I. C. I. Lombard General Insurance Company Ltd. Vs Dhapli And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0137
High Courts07 Jul 2020Dismissed
Kanhaiya Vs Gangaram And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0136
Code Of Civil Procedure, 1908 — Section 15, 151, Order 7 Rule 10Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 25Constitution of India, 1950 — Article 227
High Courts07 Jul 2020Dismissed
Gram Panchayat Khandewla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0135
High Courts07 Jul 2020Dismissed
Mahesh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0134
Indian Penal Code, 1860 — Section 34, 302
High Courts07 Jul 2020Dismissed
Gram Panchayat Khandewla Vs State Of Rajasthan and Ors
Rajasthan High Court · (2020) 07 RAJ CK 0005
High Courts06 Jul 2020Allowed
Harendra Singh@harinand Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0250
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts06 Jul 2020Allowed
Mohammad Sardar Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0249
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts06 Jul 2020Allowed
Dharmendra Yadav@dharmendra Roy Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0248
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 341, 397Arms Act, 1959 — Section 3, 5, 25, 27
High Courts06 Jul 2020Allowed
Bhagwan Sahay Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0247
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 511
High Courts06 Jul 2020Allowed
Beerbal Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0246
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 498A
High Courts06 Jul 2020Allowed
Ramniwas Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0245
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 498A
High Courts06 Jul 2020Dismissed
Hariom Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0244
High Courts06 Jul 2020Allowed
Ateen Mathur Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0243
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376(2)(n), 418
High Courts06 Jul 2020Allowed
Aasam Khan Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0242
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 3(i)(r), 382Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 3(ii)(va)
High Courts06 Jul 2020Allowed
Ram Chandra Saini Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0241
Code Of Criminal Procedure, 1973 — Section 438Rajasthan Excise Act, 1950 — Section 19, 54