COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 272 of 2,241

High Courts17 Jul 2020Allowed

State Of Rajasthan and Ors Vs Yogesh Kumar Saini and Ors

Rajasthan High Court · (2020) 07 RAJ CK 0009

Medical Council Of India Act, 1956 — Section 10DCentral Educational Institutions (Reservation in Admission) Act, 2006 — Section 2(c)Code Of Civil Procedure, 1908 — Order 1 Rule 8

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High Courts10 Jul 2020Dismissed

Meera Devi Vs State Of Rajasthan and Ors

Rajasthan High Court · (2020) 07 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(1), 156(3), 190, 482

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High Courts10 Jul 2020Allowed

Nilay Gupta and Ors Vs Chairman Neet Pg Medical and Dental Admission/ Counselling Board-2020 and Ors

Rajasthan High Court · (2020) 07 RAJ CK 0002

Madhya Pradesh Admission Rules, 2008 — Rule 8Madhya Pradesh Private Medical and Dental Under Graduate Course Entrance Examination Rules, 2011 — Rule 5Constitution Of India, 1950 — Article 142

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High Courts09 Jul 2020Allowed

Mahendra Kalara Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0004

Indian Penal Code, 1860 — Section 279, 302, 304A, 394Code Of Criminal Procedure, 1973 — Section 313, 437A

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High Courts08 Jul 2020Disposed Of

Bhikhi Devi And Ors Vs Mohan Ram And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0172

Motor Vehicles Act, 1988 — Section 166, 168, 170, 173

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High Courts08 Jul 2020

Sahil Vs State And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0171

Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children from Sexual Offences Act, 2012 — Section 5, 6Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(B)(i), 3(2)(v)

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High Courts08 Jul 2020Disposed Of

Natvar Lal Patidar And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0170

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts08 Jul 2020Disposed Of

Durga Paliwal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0169

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts08 Jul 2020Allowed

Madan Lal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0168

Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9AConstitution Of India, 1950 — Article 226, 311(2)

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High Courts08 Jul 2020Dismissed

Narendra Kumar Yadav Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0150

Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011 &mmdash; Rule 38

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High Courts08 Jul 2020Disposed Of

Mayank Vaishnav Vs Central Board Of Secondary Education, Shiksha Kendra And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0149

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High Courts08 Jul 2020Dismissed

Pooja Sharma Alias Pooja Tiwari Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0148

Kerala State and Subordinate Services Rules, 1956 — Rule 10(a)(ii)

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High Courts08 Jul 2020Dismissed

Union Of India And Ors Vs Ram Bharosi Sharma And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0147

Constitution of India, 1950 — Article 226, 227

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High Courts07 Jul 2020Dismissed

Deepesh Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0167

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High Courts07 Jul 2020

Veerendra Choudhary Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0166

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High Courts07 Jul 2020Dismissed

Vazir Shewaramani Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0165

Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 165, 313, 374(2)

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High Courts07 Jul 2020Dismissed

Himanshi Kushwaha Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0146

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 341

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High Courts07 Jul 2020Dismissed

Mustakeem Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0145

Code Of Criminal Procedure, 1973 — Section 482

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High Courts07 Jul 2020Dismissed

Manju Kumari Vs Anil Kumar

Rajasthan High Court · (2020) 07 RAJ CK 0144

Code Of Criminal Procedure, 1973 — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 18, 31

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High Courts07 Jul 2020Dismissed

Avtar Saini Vs State Of Rajasthan Assistant Of Engineer Mines Department Dausa

Rajasthan High Court · (2020) 07 RAJ CK 0143

Code Of Criminal Procedure, 1973 — Section 482Rajasthan Mines and Mineral Concession Rules, 2017 — Rule 54(3)

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