High Courts27 Jul 2020
Basrat @ Basarat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0041
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 270 of 2,241
High Courts27 Jul 2020
Gaduli Devi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts27 Jul 2020
Rajo And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts27 Jul 2020
Dinesh Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0038
High Courts27 Jul 2020Dismissed
Vimla Devi Soni Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0037
Jaipur Development Authority Act, 1982 — Section 72, 72(1)(3), 75(1)Code Of Criminal Procedure, 1973 — Section 200, 313, 468Probation Of Offenders Act, 1907 — Section 4, 5
High Courts27 Jul 2020Allowed
Daya Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0036
High Courts24 Jul 2020Allowed
Peyush And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0200
High Courts24 Jul 2020
Prithviraj Meena and Ors Vs Hon'ble Speaker, Rajasthan Legislative Assembly and Ors
Rajasthan High Court · (2020) 07 RAJ CK 0070
Constitution Of India — Article 14, 19, 19(1), 21, 32, 191, 212, 226, 227Indian Penal Code 1860, — Section 120B; 124A
High Courts23 Jul 2020Disposed Of
Lrs Of Narayan Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0199
Rajasthan Colonization (Allotment and Sales Of Government Land In the Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 12A
High Courts23 Jul 2020Dismissed
Krishi Vigyan Kendra, Jetsar Road, Padampur Vs Rampratap And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0198
Employees Compensation Act, 1923 — Section 3(5), 19(2)Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts23 Jul 2020
Mridul Kumar Mathur Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0196
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 18, 19Rajasthan Non-Government Educational Institutions Rules, 1993 — Rule 39(h)(iii)Constitution Of India, 1950 — Article 12, 226, 226(1)
High Courts23 Jul 2020Allowed
Basta Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0195
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 143, 149, 384
High Courts23 Jul 2020Allowed
State Of Rajasthan and Ors Vs Ashiana Amar Developers
Rajasthan High Court · (2020) 07 RAJ CK 0194
Limitation Act, 1963 — Section 5
High Courts23 Jul 2020Allowed
Rajasthan Subordinate and Ministerial Service Selection Board, Jaipur And Ors Vs Yashwant Kumar Meena
Rajasthan High Court · (2020) 07 RAJ CK 0193
High Courts22 Jul 2020Allowed
Dilip Rawal Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0192
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Jul 2020Allowed
Semi Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 07 RAJ CK 0191
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25
High Courts22 Jul 2020Allowed
Parvati Kanwar Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0190
Code Of Criminal Procedure, 1973 — Section 313, 389Indian Penal Code, 1860 — Section 302
High Courts22 Jul 2020Allowed
Shrawanram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 07 RAJ CK 0189
Rajasthan Cooperative Societies Act, 2001 — Section 30, 30(1)(c), 30(C)
High Courts22 Jul 2020Disposed Of
Shariff Vs State
Rajasthan High Court · (2020) 07 RAJ CK 0188
Police Act, 1861 — Section 37Code Of Criminal Procedure, 1973 — Section 82, 83Indian Penal Code, 1860 — Section 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 436, 449, 459, 460