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Rajasthan High Court judgments

44,813 judgments · page 269 of 2,241

High Courts27 Jul 2020Allowed

Pappu Yadav Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 354A(i)(ii), 498AProtection Of Children from Sexual Offences Act (POCSO Act) 2012 — Section 9L, 9(N), 9(M), 10
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High Courts27 Jul 2020Allowed

Babu Lal And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Bovine Animal Act, 1995 — Section 3, 5, 6, 8, 9Prevention Of Cruelty to Animals Act, 1960 — Section 11(1)(D)
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High Courts27 Jul 2020Allowed

Krishna Bai Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0053

Indian Penal Code, 1860 — Section 34, 307, 323, 326, 341Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
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High Courts27 Jul 2020Allowed

Mukesh Prajapat Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0052

Indian Penal Code, 1860 — Section 366, 376Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W), 3(2)(V)
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High Courts27 Jul 2020Allowed

Gafur Vs Dali Devi And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0050

Indian Penal Code, 1860 — Section 376, 452Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va)
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