CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 268 of 2,241

High Courts29 Jul 2020Dismissed

Man Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2020) 07 RAJ CK 0014

Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 34, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 320(8)
Read judgment
High Courts27 Jul 2020Allowed

Ramswaroop Vs StateOf Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0151

Indian Penal Code, 1860 — Section 34, 143, 141, 302, 304, 323, 336, 341Code Of Criminal Procedure, 1973 — Section 313, 374, 437AProbation Of Offenders Act, 1907 — Section 5
Read judgment
High Courts27 Jul 2020Allowed

Sunil Kumar Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 342, 363, 366A, 376, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6
Read judgment
High Courts27 Jul 2020Allowed

Rameshwar @ Ramesh And Ors Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Prevention of Corruption Act, 1988 — Section 7, 7A, 8, 11, 12Indian Penal Code, 1860 — Section 120B, 384, 465, 467, 471, 477A
Read judgment
High Courts27 Jul 2020Allowed

Dariyab Singh Vs State Of Rajasthan

Rajasthan High Court · (2020) 07 RAJ CK 0065

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363Protection Of Children from Sexual Offences Act (POCSO Act) 2012 — Section 18
Read judgment