High Courts05 Aug 2020Allowed
Harish Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 266 of 2,241
High Courts05 Aug 2020
Sattan Devi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21
High Courts05 Aug 2020Dismissed
Niranjan Lal Vs Jagram Singh And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0015
Code Of Civil Procedure, 1908 — Section 141, Order 39 Rule 2A
High Courts05 Aug 2020Dismissed
Ramni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0014
Constitution of India, 1950 — Article 226
High Courts05 Aug 2020Allowed
Niharika Sharma Vs Rajasthan Public Service Commission
Rajasthan High Court · (2020) 08 RAJ CK 0013
High Courts05 Aug 2020Dismissed
Basdev Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0012
Rajasthan Ayurvedic, Unani, Homeopathy and Naturopathy Subordinate Service Rule, 1966 — Rule 22Constitution of India, 1950 — Article 226
High Courts05 Aug 2020Allowed
Ashok Kumar Lomod Vs Rajasthan Public Service Commission
Rajasthan High Court · (2020) 08 RAJ CK 0011
High Courts05 Aug 2020Dismissed
Ajay Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0010
Constitution of India, 1950 — Article 226
High Courts05 Aug 2020Allowed
Kailash Singh Vs Rajasthan Public Service Commission
Rajasthan High Court · (2020) 08 RAJ CK 0009
High Courts05 Aug 2020Allowed
Rajasthan Housing Board And Ors Vs Prahlad Rai Meena And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0008
High Courts05 Aug 2020Allowed
Mahima Bhatra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0007
High Courts05 Aug 2020Allowed
Kanhaiya Lal Saini And Ors Vs Om Prakash Saini And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0006
Limitation Act, 1963 — Section 14Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 14 Rule 1
High Courts05 Aug 2020Disposed Of
Ramji Lal Vs Union of India And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0005
Forth Schedule of the Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 10, 105Indian Telegraph Act, 1885 — Section 10(d), 16, 16(3), 16(4)
High Courts05 Aug 2020
Mahesh Chand Pareek Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0004
Rajasthan Civil Services (CCA) Rules, 1958 — Rule 16
High Courts05 Aug 2020Dismissed
Mukesh Saran Vs Veena Meel
Rajasthan High Court · (2020) 08 RAJ CK 0003
Rajasthan Rent Control Act, 2001 — Section 3, 6, 9, 9(i), 10, 11, 17, 18, 19, 19(6), 19(7), 21, 22Transfer of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts04 Aug 2020Disposed Of
Mahesh Joshi Vs Ramesh Parekh
Rajasthan High Court · (2020) 08 RAJ CK 0122
Registration Act, 1908 — Section 17(1)(g)Rajasthan Stamp Act, 1998 — Section 3, 18, 20, 39(a)(i), 42Code Of Civil Procedure, 1908 — Order 13 Rule 4
High Courts04 Aug 2020Disposed Of
Anand Kanwar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0119
High Courts04 Aug 2020Disposed Of
Val Chand Ninama And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0117
Constitution Of India, 1950 — Article
High Courts04 Aug 2020Allowed
Chandra Bhan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0116
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 325, 458Arms Act, 1959 — Section 3, 25
High Courts04 Aug 2020
Gangaram @ Dholu Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0115
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29