High Courts06 Aug 2020Allowed
Manisha Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0046
Constitution Of India, 1950 — Article 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 265 of 2,241
High Courts06 Aug 2020Dismissed
Babu Lal Saini And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0045
High Courts06 Aug 2020Dismissed
Kailash Chand And Othrs Vs Suchi Tyagi And Others
Rajasthan High Court · (2020) 08 RAJ CK 0025
High Courts05 Aug 2020Allowed
Dhanpal @ Dhaniya Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0137
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Aug 2020Allowed
Bhanwar Singh Ranwa And Ors Vs State And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0136
Code Of Criminal Procedure, 1973 — Section 482 Indian Penal Code, 1860 — Section 143, 323, 341, 379, 427, 452, 504
High Courts05 Aug 2020Allowed
Vivek Mital Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0135
Indian Penal Code, 1860 — Section 377, 406, 498A
High Courts05 Aug 2020Disposed Of
Firoj Khan And Ors Vs Rajasthan Rajya Vidhyut Prasarn Nigam Limited And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0134
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2020Disposed Of
Shilpa And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0133
High Courts05 Aug 2020Allowed
Mangi Bai Vs State And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Aug 2020Allowed
Suresh Kumar Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0131
Code Of Criminal Procedure, 1973 — Section 161, 164, 319, 389Indian Penal Code, 1860 — Section 302, 307, 325, 326, 449
High Courts05 Aug 2020Allowed
Ajay @ Vijay And Ors Vs State And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 34, 302
High Courts05 Aug 2020Dismissed
Darshan Singh Vs Jeet Singh And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0129
Code Of Civil Procedure, 1908 — Section 96(3), Order 7 Rule 11, Order 23 Rule 3, Order 43 Rule 1
High Courts05 Aug 2020Disposed Of
Meena Devi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0128
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Aug 2020Disposed Of
Sarita Sain And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0127
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Aug 2020Disposed Of
Hari Ram Chhimpa And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0126
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Aug 2020Disposed Of
Priyanka Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0125
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Aug 2020Disposed Of
Jyoti Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0124
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Aug 2020Disposed Of
Uma Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0123
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Aug 2020Dismissed
Baag Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0121
Code Of Civil Procedure, 1908 — Section 100Land Revenue Act, 1956 — Section 91Tenancy Act, 1955 — Section 136, 207, Order 7 Rule 11, Order 41 Rule 22, Order 41 Rule 27
High Courts05 Aug 2020
Shabbina Bano And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0018
Constitution of India, 1950 — Article 21, 226