High Courts06 Aug 2020Allowed
Mukesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0152
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376D, 376(2)(N), 370
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 263 of 2,241
High Courts06 Aug 2020Allowed
Mukesh Kumar Vs Raj. Public Service Commission (RPSC) And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0151
Constitution Of India, 1950 — Article 226
High Courts06 Aug 2020Allowed
Inderjeet @ Gaggu Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0150
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Evidence Act, 1872 — Section 27
High Courts06 Aug 2020Disposed Of
Suman Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0149
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Aug 2020Disposed Of
Nimesh Modi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0148
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Aug 2020Allowed
Raju Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0147
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Aug 2020Allowed
Rajuram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0146
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 354, 452
High Courts06 Aug 2020Allowed
Nava Ram And Ors Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0145
Indian Penal Code, 1860 — Section 34, 302, 379Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Aug 2020Allowed
Shivraj Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0144
Code Of Criminal Procedure, 1973 — Section 389
High Courts06 Aug 2020Allowed
Dr. Vivek Kumar Garg Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0143
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 50, 50(1), 50(2)
High Courts06 Aug 2020Disposed Of
Surendra Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0142
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Aug 2020Disposed Of
Dhanraj Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0141
Constitution Of India, 1950 — Article 21A
High Courts06 Aug 2020Disposed Of
Rajni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0140
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts06 Aug 2020Disposed Of
Bajrang Lal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0139
Constitution Of India, 1950 — Section 21A
High Courts06 Aug 2020Allowed
Gopal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0138
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 302, 498AEvidence Act, 1872 — Section 26, 106, 113(B)
High Courts06 Aug 2020Allowed
Deepak@deepu Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 83(2)
High Courts06 Aug 2020Allowed
Gaje Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts06 Aug 2020
Khargi @ Kharag Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0070
High Courts06 Aug 2020Allowed
Shahbaz@shan Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 326, 327, 341Arms Act, 1959 — Section 4, 25
High Courts06 Aug 2020
Sapana Kumari Meena Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0068