High Courts17 Aug 2020Dismissed
Ummeda Ram Vishnoi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0188
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 262 of 2,241
High Courts17 Aug 2020Disposed Of
Rekha Khaturia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0187
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts17 Aug 2020
Tirupati Balaji Educational Trust, Bhilon Ka Bedla, Udaipur, Rajasthan And Anr Vs Union Of India And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0186
Indian Medical Council Act, 1956 — Section 10(A)Constitution Of India, 1950 — Article 32
High Courts17 Aug 2020Dismissed
S.C. Garg Vs Union Of India And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0185
Arbitration and Conciliation Act, 1996 — Section 11, 14, 15(2), 25, 25(a), 31, 32, 32(2)(c), 32(3), 34, 37
High Courts17 Aug 2020Allowed
Sheshkaran Dan Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0183
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 302, 304B, 406, 498AEvidence Act, 1872 — Section 25, 27, 101, 106, 113B
High Courts14 Aug 2020
Bhagwan Sahay And Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0035
Code Of Criminal Procedure, 1973 — Section 482
High Courts14 Aug 2020Disposed Of
Manoj Kumar Vs Shailendra Agarwal And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0034
Motor Vehicles Act, 1988 — Section 86
High Courts14 Aug 2020
Shwetal Sakaria Bhupendra And Ors Vs Union Of India And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0033
Companies Act, 2013 — Section 164(2)(a)
High Courts14 Aug 2020
Kailash Bhagwanram Jangir Vs Union Of India And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0032
Companies Act, 2013 — Section 164(2)(a)
High Courts14 Aug 2020Allowed
Swalin@bhura Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts14 Aug 2020
M/s Professional Education And Research Institute Vs Anil Agrawal
Rajasthan High Court · (2020) 08 RAJ CK 0030
High Courts13 Aug 2020Disposed Of
Saroj Mahla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0193
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 Aug 2020Disposed Of
Dayaram Sharma Vs Jaipur Vidhyut Vitaran Nigam Ltd. And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0029
Electricity Act, 2003 — Section 126, 135
High Courts07 Aug 2020Dismissed
Ram Gopal Yadav And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0076
High Courts07 Aug 2020Dismissed
Syed Mohammed Zaid Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0075
High Courts07 Aug 2020Dismissed
State Of Rajasthan Vs Mohan Singh @ Mahaveer
Rajasthan High Court · (2020) 08 RAJ CK 0074
Indian Penal Code, 1860 — Section 201, 224, 302, 376, 379, 392Code Of Criminal Procedure, 1973 — Section 164, 299, 313
High Courts07 Aug 2020Disposed Of
Sunil Kumar Bakliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0028
High Courts07 Aug 2020Dismissed
Ballaram Gurjar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0027
Constitution of India, 1950 — Article 14
High Courts07 Aug 2020Dismissed
State of Rajasthan Vs Mohan Singh @ Mahaveer
Rajasthan High Court · (2020) 08 RAJ CK 0026
Indian Penal Code, 1860 — Section 201, 224, 302, 376, 379, 392Code Of Criminal Procedure, 1973 — Section 164, 299, 313
High Courts06 Aug 2020Allowed
Punam Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0153
Indian Penal Code, 1860 — Section 34, 341, 392Code Of Criminal Procedure, 1973 — Section 439