High Courts25 Aug 2020Single Bench
Dr. Stuti Shrivastava Vs Neet/pg/medical/dental Admission/ Counseling Board And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0086
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 260 of 2,241
High Courts25 Aug 2020
Pink iAnd Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0085
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts25 Aug 2020Disposed Of
Kalita Rani Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0084
Rajasthan Civil Services (Revised Pay) Rules, 2008 — Rule 3, 14Constitution Of India, 1950 — Article 14
High Courts25 Aug 2020
Babli Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0083
High Courts25 Aug 2020Dismissed
Manish Tanwar Vs Jaipur Vidyut Vitran Nigam Ltd.
Rajasthan High Court · (2020) 08 RAJ CK 0082
Code Of Criminal Procedure, 1973 — Section 320(8)Indian Penal Code, 1860 — Section 376Constitution Of India, 1950 — Article 226
High Courts25 Aug 2020Dismissed
Himanshu Tirthani And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0081
Constitution Of India, 1950 — Article 226
High Courts25 Aug 2020Disposed Of
Chairman NEET PG Medical And Dental Admission/ Counselling Vs Dr. Nilay Gupta And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0080
Constitution Of India, 1950 — Article 14, 15(1), 142MCI PG Medical Education Regulations, 2020 — Regulation 9(4)
High Courts25 Aug 2020Allowed
Surendra Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0079
Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 17, 23Constitution Of India, 1950 — Article 14
High Courts25 Aug 2020Dismissed
Yash Dixit And Ors Vs Rajasthan Staff Selection Board And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0078
High Courts25 Aug 2020
Chet Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0077
Indian Penal Code, 1860 — Section 34, 302, 304, 325Code Of Criminal Procedure, 1973 — Section 161, 374, 437Evidence Act, 1872 — Section 27
High Courts24 Aug 2020Allowed
Devendra@deva Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0044
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 341Arms Act, 1959 — Section 3, 25
High Courts24 Aug 2020Allowed
Sanjay@sonu Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0043
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 376(D)Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts24 Aug 2020Dismissed
Chetram Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0042
Constitution Of India, 1950 — Article 226
High Courts24 Aug 2020Allowed
Dr. Sanjoli Chugh Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0041
High Courts24 Aug 2020Allowed
Nitin Singh Chauhan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0040
High Courts24 Aug 2020Dismissed
Dinesh Gavaria Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0039
High Courts24 Aug 2020Allowed
Yogita Yaduvanshi Vs Rajasthan Public Service Commisson
Rajasthan High Court · (2020) 08 RAJ CK 0038
High Courts24 Aug 2020Allowed
Deepak Singh Khatana Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0037
High Courts24 Aug 2020Dismissed/ Disposed Of
Bahujan Samaj Party And Ors Vs Hon'ble Speaker, Rajasthan Legislative Assembly, Jaipur Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0036
Rajasthan Assembly Members (Disqualification on the Grounds of Defection) Rules, 1989 — Rule 3, 4, 5, 6, 6(1), 6(2), 7, 7(2), 113Constitution of India, 1950 — Article 102, 102(2), 122(1), 136, 179(c), 191, 191(1), 191(2), 192, 208, 212, 212(1), 226, 227
High Courts21 Aug 2020
Dinesh Vishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0170