High Courts21 Aug 2020
Sohanlal And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0169
Code Of Criminal Procedure, 1973 — Section 161
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 261 of 2,241
High Courts21 Aug 2020Allowed
Ratan Singh Kumpawat And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0168
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts21 Aug 2020Dismissed
Rajiya And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0167
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304, 323Arms Act, 1959 — Section 4, 25
High Courts21 Aug 2020Allowed
Jasraj Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0166
Code Of Criminal Procedure, 1973 — Section 216, 313, 374(2), 386, 389, 391Indian Penal Code, 1860 — Section 201, 304B, 498AEvidence Act, 1872 — Section 106, 113B
High Courts19 Aug 2020Disposed Of
Kanchan Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0177
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts19 Aug 2020Disposed Of
Ramniwas Suthar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0176
Constitution Of India, 1950 — Article 12, 14, 226
High Courts19 Aug 2020Disposed Of
Vinod Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0175
High Courts19 Aug 2020Allowed
Rakesh Manju Vs State Of Rajasthan
Rajasthan High Court · (2020) 08 RAJ CK 0174
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 307Arms Act, 1959 — Section 3, 25, 27
High Courts19 Aug 2020Allowed
Santoshi Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0173
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts19 Aug 2020Disposed Of
Rekha Sethi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0172
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts19 Aug 2020Dismissed
Bharat Petroleum Corporation Limited, Bharat Bhawan Vs Mangilal And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0171
Code Of Civil Procedure, 1908 — Section 100, Order 2 Rule 2Burmah Shell (Acquisition Of Undertakings In India) Act, 1976 — Section 5(2), 7(3)Indian Succession Act, 1925 — Section 57(a)(b)
High Courts18 Aug 2020Allowed
Rayji Manju Mandroop Vs Rajasthan Public Service Commission And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0182
High Courts18 Aug 2020Disposed Of
Jaimala Purohit Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0181
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Aug 2020Allowed
Gayatri Pareekh And Ors State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0180
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts18 Aug 2020Dismissed
Ashok Sachdeva And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0179
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 216, 397, 401, 482Constitution Of India, 1950 — Article 226
High Courts18 Aug 2020Dismissed
Deepa Ram And Ors Vs State And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0178
Indian Penal Code, 1860 — Section 149, 307Code Of Criminal Procedure, 1973 — Section 227, 228, 397, 482
High Courts17 Aug 2020Disposed Of
Laxman Lal Parmar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0192
Constitution Of India, 1950 — Article 226
High Courts17 Aug 2020Dismissed
Municipal Council. Hanumangarh Vs Neeraj Kumar
Rajasthan High Court · (2020) 08 RAJ CK 0191
Limitation Act, 1963 — Section 5
High Courts17 Aug 2020Allowed
Kamal Singh Amar Singh Vs State And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0190
Indian Penal Code, 1860 — Section 34, 307, 325, 342, 354, 366, 504, 506Rajasthan Prisoners Release on Parole Rules, 1958 — Rule 9
High Courts17 Aug 2020Disposed Of
Mtm Employees Staff Consumer Cooperative Society Limited Vs Official Liquidator And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0189
Companies (Court) Rules, 1959 — Rule 9, 163, 179