High Courts02 Sept 2020Allowed
Islam Khan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 323, 324, 325, 326, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 258 of 2,241
High Courts02 Sept 2020Allowed
Kuldeep Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
High Courts02 Sept 2020Dismissed
Subhash Gupta Vs State Chief Commissioner And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0041
Limitation Act, 1963 — Section 5Constitution of India, 1950 — Article 12
High Courts02 Sept 2020Dismissed
Rajasthan State Road Transport Corporation And Ors Vs General Secretary, Rajasthan State Roadways Employees
Rajasthan High Court · (2020) 09 RAJ CK 0042
High Courts02 Sept 2020Dismissed
Jitendra Kumar Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0043
Constitution of India, 1950 — Article 226
High Courts02 Sept 2020Dismissed
Prahlad Narain Awasti Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0044
Constitution of India, 1950 — Article 14
High Courts02 Sept 2020Dismissed
Mohammed Yakub Vs Abdul Rauf
Rajasthan High Court · (2020) 09 RAJ CK 0045
Evidence Act, 1872 — Section 45, 73Constitution of India, 1950 — Section 227
High Courts31 Aug 2020Disposed Of
Nawal Kishore Dangayach And Ors Vs Govind Kripa Build Heights LLP And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0106
Indian Penal Code, 1860 — Section 120B, 406, 420Arbitration And Conciliation Act, 1996 — Section 5, 8Code Of Civil Procedure, 1908 — Order 7 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 43 Rule 1(r)
High Courts26 Aug 2020
Mahendra Singh Verma Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0165
Code Of Criminal Procedure, 1973 — Section 41, 438Indian Penal Code, 1860 — Section 147, 148, 149, 323, 336, 342, 382, 427, 458Arms Act, 1959 — Section 17
High Courts26 Aug 2020Dismissed
Harish Prajapat And Ors Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0164
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 212, 302Arms Act, 1959 — Section 3, 25
High Courts26 Aug 2020Disposed Of
Sheetal Patidar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0163
High Courts26 Aug 2020
Surendra Singh Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0162
High Courts26 Aug 2020Disposed Of
Prakash Chandra Damor And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0161
Rajasthan Civil Services(Revised Pay Scale) Rules, 2008 — Rule 3, 14
High Courts26 Aug 2020Allowed
Rajni Sharma And Ors Vs Mahesh Kumar Rajoria And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0105
Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Aug 2020
Manoj Solanki Vs Union Of India And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0104
Companies Act, 1956 — Section 164(2)(a)
High Courts26 Aug 2020Dismissed
Dr. Arushi Maheshwari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0103
Constitution of India, 1950 — Section 226
High Courts26 Aug 2020Allowed
Shivaram Singh Vs State Of Rajasthan & Ors
Rajasthan High Court · (2020) 08 RAJ CK 0102
Legal Metrology (General) Rules, 2011 — Rule 28, 28(3)
High Courts25 Aug 2020Disposed Of
Megha Shukla And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0184
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Aug 2020
M/s Swastik Ginners Pvt Ltd Vs /s Tek Chand Daulatram And Ors
Rajasthan High Court · (2020) 08 RAJ CK 0160
Indian Arbitration Act, 1940 — Section 39
High Courts25 Aug 2020Allowed
Devendra @ Nanha Vs State
Rajasthan High Court · (2020) 08 RAJ CK 0159
Indian Penal Code, 1860 — Section 225, 307, 332, 353, 395