High Courts04 Sept 2020Dismissed
Tariq Ahmad Rangrej And Ors Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0066
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 341
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 256 of 2,241
High Courts04 Sept 2020Allowed
Sheru @ Govind Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0065
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 342, 363, 366
High Courts04 Sept 2020Dismissed
Kailash Ram Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0064
High Courts04 Sept 2020Dismissed
Board of Revenue, Ajmer through its Registrar, Ajmer And Ors Vs Kahangar Singh Gogade
Rajasthan High Court · (2020) 09 RAJ CK 0063
Rajasthan Civil Service (Classification, Control & Appeal) Rules, 1958 — Rule 17, 17(1)(a)
High Courts04 Sept 2020Allowed
State of Rajasthan And Ors Vs Vidhya Sagar And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0062
Land Acquisition Act, 1894 — Section 4, 4(2), 16, 31, 31(1), 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(1)(a), 24(1)(b), 24(2)
High Courts04 Sept 2020Allowed
Alimuddin@kallu Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0013
Indian Penal Code, 1860 — Section 332, 353, 506Code Of Criminal Procedure, 1973 — Section 438
High Courts04 Sept 2020Allowed
Praveen Khan Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 18
High Courts04 Sept 2020Allowed
Ravi Kumar@ravi Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 3, 25
High Courts04 Sept 2020Allowed
Laxman Ram Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 384, 420, 494
High Courts04 Sept 2020Allowed
Sahil And Ors Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341
High Courts04 Sept 2020Allowed
Ajay Singh Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 427Arms Act, 1959 — Section 3, 25
High Courts04 Sept 2020Dismissed
Prashant Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0007
High Courts04 Sept 2020Allowed
Harnarayan Vs State Of Rajasthan
Rajasthan High Court · (2020) 09 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
High Courts04 Sept 2020Allowed
Indradutt @ Ranglal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 323, 452
High Courts04 Sept 2020
Rupali Dey And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 21
High Courts04 Sept 2020Disposed Of
Sangeeta Sankhla And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0003
Special Marriage Act, 1954 — Section 5
High Courts04 Sept 2020Dismissed
M/s. Dhannalal Hardev And Ors Vs Vimla Devi And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0002
Rajasthan Rent Control Act, 2001 — Section 9Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts04 Sept 2020Partly Allowe
Sona Devi And Ors Vs Nand Lal Meena And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0001
High Courts03 Sept 2020Disposed Of
Indrajeet Singh Vs State of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0073
Minimum Wages Act, 1948 — Section 3, 5Rajasthan Prison Rules, 1951 — Rule 31(1), 31(3)Constitution of India, 1950 — Article 14, 21, 23
High Courts03 Sept 2020Disposed Of
Sunil Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2020) 09 RAJ CK 0061
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21